COURT ARCHIVE

Orissa High Court judgments, 2002

727 judgments · page 32 of 37

High Courts28 Feb 2002Dismissed

Suburban Ply and Panel Pvt. Ltd. Vs Assistant Commissioner, Central Excise and Customs, Bhubaneswar Division and Others

Orissa High Court · (2002) 93 CLT 460 : (2002) 83 ECC 378 : (2002) 144 ELT 257 : (2002) 1 OLR 558

Central Excise Rules, 1944 — Rule 230(2)Central Excises and Salt Act, 1944 — Section 11State Financial Corporations Act, 1951 — Section 29

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High Courts28 Feb 2002Dismissed

Samaleswari Roller Flour Mill (P) Ltd., J.S. Food Products (P) Ltd., Bajrang Wheat Products Pvt. Ltd. and Another, Maa Mangala Flour Mill (P) Ltd. and Another and Gupteswar Flour Mills Pvt. Ltd. and Another Vs State of Orissa and Others

Orissa High Court · (2002) 93 CLT 385 : (2002) 128 STC 512

Constitution of India, 1950 — Article 226

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High Courts28 Feb 2002Dismissed

Devi Dal and Flour Industries, A Proprietorship Firm and Others Vs State of Orissa and Others

Orissa High Court · (2002) 93 CLT 472 : (2002) OLR 794 Supp

Constitution of India, 1950 — Article 226Orissa Sales tax Act, 1947 — Section 6

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High Courts28 Feb 2002Allowed

Rupadhar Patel Vs State of Orissa

Orissa High Court · (2002) 1 OLR 392

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37(1)

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High Courts27 Feb 2002

Dr. Manmath Kumar Behera Vs State of Orissa

Orissa High Court · (2002) 1 OLR 394

Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 19

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High Courts27 Feb 2002

Kaminikanta Patnaik, Smt. Suprita Patnaik and Pramod Kumar Sahoo and Others Vs State of Orissa

Orissa High Court · (2002) CriLJ 3433 : (2002) 1 OLR 457

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 420, 420B, 465, 468

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High Courts27 Feb 2002Dismissed

Sridhar Jena and Another Vs State of Orissa

Orissa High Court · (2002) 1 OLR 669

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 362

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High Courts27 Feb 2002Allowed

Ramesh Chandra Mohapatra and Another Vs State of Orissa and Others

Orissa High Court · (2002) CriLJ 3453 : (2002) 1 OLR 408

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 304(2), 304A, 317

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High Courts26 Feb 2002

Dr. Jugal Kishore Satpathy Vs State of Orissa and Others

Orissa High Court · (2002) 02 OHC CK 0048

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High Courts26 Feb 2002Dismissed

Smt. Supriti Patnaik Vs State of Orissa and Others

Orissa High Court · (2002) 93 CLT 466 : (2002) OLR 793 Supp

Constitution of India, 1950 — Article 226, 227

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High Courts26 Feb 2002Allowed

Jatindranath Das and Others Vs Jayadev Pati and Others

Orissa High Court · (2002) 1 OLR 449

Civil Procedure Code, 1908 (CPC) — Section 9Orissa Education (Amendment) Act, 1989 — Section 24B

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High Courts26 Feb 2002Dismissed

Sk. Jafulla Vs Cuttack Development Authority and Others

Orissa High Court · (2002) 02 OHC CK 0001

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High Courts25 Feb 2002Dismissed

Kalia ' Kalakar Naik Vs State of Orissa

Orissa High Court · (2002) 94 CLT 539 : (2002) CriLJ 3233 : (2002) OLR 785 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 376

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High Courts25 Feb 2002

Dillip Singh Choudhury Vs State of Orissa

Orissa High Court · (2002) 02 OHC CK 0009

Criminal Procedure Code, 1973 (CrPC) — Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(2), 60(3)

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High Courts23 Feb 2002Allowed

Jagannath Pradhan Vs State of Orissa

Orissa High Court · (2002) 02 OHC CK 0004

Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 306

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High Courts21 Feb 2002

State of Orissa Vs Das Glass Company

Orissa High Court · (2002) 1 OLR 522

Orissa Sales Tax Act, 1947 — Section 24(1), 9B(3)

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High Courts21 Feb 2002

Shankar Rice and Oil Mill Vs State of Orissa

Orissa High Court · (2002) 1 OLR 396 : (2003) 131 STC 19

Orissa Sales Tax Act, 1947 — Section 24(1)Orissa Sales Tax Rules, 1947 — Rule 60

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High Courts21 Feb 2002

Steel Authority of India Ltd. Vs Assistant Labour Commissioner (Central) and Controlling Authority under Payment of Gratuity Act and Others

Orissa High Court · (2002) 94 FLR 278 : (2002) 2 LLJ 229 : (2002) 1 OLR 336

Payment of Gratuity (Central) Rules, 1972 — Rule 10(1)Payment of Gratuity Act, 1972 — Section 4(3), 4(5)

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High Courts21 Feb 2002Allowed

Sri Narasingha Jena Vs State of Orissa

Orissa High Court · (2002) 93 CLT 389

Criminal Procedure Code, 1973 (CrPC) — Section 482Land Acquisition Act, 1898 — Section 30Penal Code, 1860 (IPC) — Section 109, 119, 120B, 34, 420

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High Courts21 Feb 2002

Commissioner of Income Tax Vs Sri Abhayananda Rath Family Benefit Trust

Orissa High Court · (2002) 255 ITR 436 : (2002) 1 OLR 476

Income Tax Act, 1961 — Section 64(1)

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