High Courts06 Feb 2002Dismissed
State of Orissa Vs Md. Abdul Sattar
Orissa High Court · (2002) 1 OLR 342
Penal Code, 1860 (IPC) — Section 468
COURT ARCHIVE
Orissa High Court judgments, 2002
727 judgments · page 34 of 37
High Courts06 Feb 2002Allowed
Dhobulu Santa and Basu Santa Vs State of Orissa
Orissa High Court · (2002) 1 OLR 322
Evidence Act, 1872 — Section 24, 27
High Courts06 Feb 2002
Orissa State Financial Corporation Vs Range Officer, Sukinda and Others
Orissa High Court · AIR 2002 Ori 130 : (2002) 93 CLT 498 : (2002) 1 OLR 331
Constitution of India, 1950 — Article 226, 227Orissa Forest Act, 1972 — Section 56, 56(2)
High Courts06 Feb 2002Allowed
The New India Assurance Co. Ltd. Vs United Commercial Bank and Another
Orissa High Court · (2002) 93 CLT 395 : (2002) OLR 802 Supp
Civil Procedure Code, 1908 (CPC) — Section 105, 115Evidence Act, 1872 — Section 65
High Courts06 Feb 2002Dismissed
United Commercial Bank, Bhadrak Vs National Trading Corporation and Another
Orissa High Court · (2002) 93 CLT 711 : (2002) OLR 801 Supp
Civil Procedure Code, 1908 (CPC) — Section 24Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2
High Courts05 Feb 2002Dismissed
Sadhu Charan Behera and Others Vs Parbati Behera
Orissa High Court · (2002) 1 OLR 419
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts05 Feb 2002Partly Allowed
Kamulu Bhotra ' Majhi Vs State of Orissa
Orissa High Court · (2002) 93 CLT 415
Penal Code, 1860 (IPC) — Section 304
High Courts05 Feb 2002Dismissed
Biswanath Jhadia Vs The State
Orissa High Court · (2002) 93 CLT 297
Criminal Procedure Code, 1973 (CrPC) — Section 383Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts05 Feb 2002Dismissed
Paramanda Mallick Vs The State
Orissa High Court · (2002) 93 CLT 225
Criminal Procedure Code, 1973 (CrPC) — Section 383Penal Code, 1860 (IPC) — Section 302, 307, 313, 84
High Courts05 Feb 2002Allowed
Pramod Kumar Khadamsingh and Others Vs State of Orissa
Orissa High Court · (2002) 93 CLT 550
Evidence Act, 1872 — Section 27, 32Penal Code, 1860 (IPC) — Section 302
High Courts05 Feb 2002Partly Allowed
Ladga Majhi Vs The State of Orissa
Orissa High Court · (2002) 93 CLT 407
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304
High Courts04 Feb 2002Allowed
Mathias Kullu Vs State of Orissa
Orissa High Court · (2002) 1 OLR 292
Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Feb 2002Allowed
Bhatta Naik Vs Kamalakanta Dwibedi and Another
Orissa High Court · (2002) 1 OLR 405
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts02 Feb 2002
Debendranath Balabantaray Vs Commissioner-cum-Secretary, Govt. of Orissa, Water Resources Department and Others
Orissa High Court · (2002) 02 OHC CK 0010
Constitution of India, 1950 — Article 226Orissa Public Works Department Code — Section 30
High Courts01 Feb 2002Allowed
Nilamani Behera and Others Vs Pyarilal Saha
Orissa High Court · (2002) 1 OLR 303
Transfer of Property Act, 1882 — Section 53A
High Courts31 Jan 2002
Priyambada Pani Vs State of Orissa and Others
Orissa High Court · AIR 2002 Ori 117 : (2002) 93 CLT 401 : (2002) 1 OLR 355
Constitution of India, 1950 — Article 226, 227
High Courts31 Jan 2002Dismissed
Sujata Mallick and Others Vs Council of Higher Secondary Education and Others
Orissa High Court · AIR 2002 Ori 123
Constitution of India, 1950 — Article 226
High Courts30 Jan 2002
State of Orissa Vs Sankar Khadia and Others
Orissa High Court · (2002) 01 OHC CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 164, 378(3)Penal Code, 1860 (IPC) — Section 337, 34, 342, 376, 380
High Courts30 Jan 2002Allowed
Kelu Charan Sahu and Trilochan Panda Vs State of Orissa and Another
Orissa High Court · (2002) 93 CLT 457 : (2002) OLR 499 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 379
High Courts30 Jan 2002Dismissed
Magdali Pandan alias Hemram Vs State of Orissa
Orissa High Court · (2002) 01 OHC CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 302