High Courts03 Aug 1990Allowed
Smt. Radhi Dei and Others Vs Lalit Bihari Mohanty
Orissa High Court · AIR 1991 Ori 36 : (1991) 71 CLT 17
COURT ARCHIVE
Orissa High Court judgments, 1990
444 judgments · page 9 of 23
High Courts03 Aug 1990
State of Orissa Vs Iqbal Bros.
Orissa High Court · (1990) 79 STC 337
Orissa Sales Tax Act, 1947 — Section 3B
High Courts02 Aug 1990
State of Orissa Vs Laxmi Industries
Orissa High Court · (1991) 81 STC 43
Orissa Sales Tax Act, 1947 — Section 5, 6
High Courts02 Aug 1990Allowed
Somanath Mishra and Another Vs State of Orissa
Orissa High Court · (1990) 3 OCR 592
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 205(2), 317, 482Penal Code, 1860 (IPC) — Section 269, 270, 290, 34
High Courts01 Aug 1990
Commissioner of Income Tax Vs Biju Patnaik
Orissa High Court · (1991) 190 ITR 396
Income Tax Act, 1961 — Section 256
High Courts31 Jul 1990
Balai Krushna Tej Vs Inspector of Schools and Another
Orissa High Court · (1990) 70 CLT 402 : (1991) CriLJ 206
High Courts31 Jul 1990
Commercial Enterprisers Vs State of Orissa
Orissa High Court · (1991) 81 STC 84
Orissa Sales Tax Act, 1947 — Section 12(2), 12(4), 19A, 24(5)
High Courts31 Jul 1990Allowed
Gouranga Sahu and Others Vs Maguni Dei and Others
Orissa High Court · AIR 1991 Ori 151
Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 123
High Courts31 Jul 1990
Harekrushna Patnaik Vs State of Orissa
Orissa High Court · (1991) CriLJ 462
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 219Evidence Act, 1872 — Section 73
High Courts31 Jul 1990Dismissed
Purusottam Lal Kumar and Others Vs Padmalochan Panda and Others
Orissa High Court · (1990) 07 OHC CK 0003
Transfer of Property Act, 1882 — Section 105, 106
High Courts30 Jul 1990Dismissed
Industrial Minerals and Metals and Another Vs Sales Tax Officer and Another
Orissa High Court · (1991) 81 STC 357
Central Sales Tax Act, 1956 — Section 15Constitution of India, 1950 — Article 14, 19(1), 286Orissa Sales Tax Act, 1947 — Section 5(2)(A)
High Courts27 Jul 1990Allowed
Nidra Bewa Vs Spl. Land Acquisition Officer, Bolangir and Others
Orissa High Court · AIR 1991 Ori 106
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18
High Courts27 Jul 1990
Commissioner of Income Tax Vs N. Benugopal Choudhury
Orissa High Court · (1990) 88 CTR 144 : (1991) 187 ITR 614 : (1990) 53 TAXMAN 185
Income Tax Act, 1961 — Section 256, 80C
High Courts26 Jul 1990
Commissioner of Income Tax Vs Onkarmal Nanakram (No. 1)
Orissa High Court · (1990) 88 CTR 147 : (1993) 200 ITR 193
Income Tax Act, 1961 — Section 40
High Courts26 Jul 1990
Orissa Stores Vs State of Orissa
Orissa High Court · (1990) 2 OLR 372 : (1990) 79 STC 359
Orissa Sales Tax Act, 1947 — Section 12(1), 12(4), 12(7), 23
High Courts26 Jul 1990
Commissioner of Income Tax Vs D.V. Rama Rao
Orissa High Court · (1991) 188 ITR 208
Land Acquisition Act, 1894 — Section 18
High Courts26 Jul 1990
Ramachandra Sahoo Vs State of Orissa
Orissa High Court · (1990) 79 STC 328
Orissa Sales Tax Act, 1947 — Section 12(5)
High Courts25 Jul 1990
Motor House Vs State of Orissa
Orissa High Court · (1990) 79 STC 385
Orissa Sales Tax Act, 1947 — Section 11, 12(4), 24
High Courts24 Jul 1990Dismissed
Bharata Sahu Vs State of Orissa
Orissa High Court · (1990) 70 CLT 747
Bihar and Orissa Excise Act, 1915 — Section 1, 47
High Courts23 Jul 1990Allowed
Benudhar Sethi Vs State of Orissa
Orissa High Court · (1990) 3 OCR 659
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 294, 323, 353