High Courts16 Aug 1990
Sudhakar Bhoi and Others Vs Bhadrak Co-operative Land Development Bank Ltd. and Others
Orissa High Court · (1990) 70 CLT 562
Civil Procedure Code, 1908 (CPC) — Section 151, 80
COURT ARCHIVE
Orissa High Court judgments, 1990
444 judgments · page 8 of 23
High Courts14 Aug 1990Allowed
Baikunthanath Dalai Vs Bula alias Digambar Jena and Others etc.
Orissa High Court · (1991) 71 CLT 505 : (1991) CriLJ 203
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts14 Aug 1990Allowed
Nandakishore Rath Vs Nanda alias Ananta Cheran Sahera and Another
Orissa High Court · (1991) CriLJ 835 : (1990) 3 OCR 537
Criminal Procedure Code, 1973 (CrPC) — Section 401, 439Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 302, 376
High Courts14 Aug 1990
Benudhar Routra Vs Raula alias Maheshwar Sahu and Another
Orissa High Court · (1991) CriLJ 220 : (1990) 3 OCR 507
Criminal Procedure Code, 1973 (CrPC) — Section 156, 2, 401Penal Code, 1860 (IPC) — Section 326
High Courts14 Aug 1990Allowed
Kanduri Barad Vs Bhaskar Naik
Orissa High Court · (1990) 70 CLT 500
Criminal Procedure Code, 1973 (CrPC) — Section 311, 401, 482Penal Code, 1860 (IPC) — Section 368, 493
High Courts10 Aug 1990
Controller of Estate Duty Vs Illyas Assam Arbi
Orissa High Court · (1991) 188 ITR 452
Estate Duty Act, 1953 — Section 36
High Courts10 Aug 1990Dismissed
The Samaj Vs State of Orissa and Others
Orissa High Court · (1992) 1 LLJ 606
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 12, 16
High Courts10 Aug 1990
Commissioner of Income Tax Vs P. Nirmal Rao
Orissa High Court · (1991) 188 ITR 621 : (1990) 53 TAXMAN 190
Income Tax Act, 1961 — Section 256(1)
High Courts10 Aug 1990Allowed
Niranjan Pradhan and Others Vs State of Orissa
Orissa High Court · (1991) 71 CLT 419 : (1991) CriLJ 224
Criminal Procedure Code, 1973 (CrPC) — Section 209, 321, 482, 494Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 326
High Courts10 Aug 1990
Commissioner of Income Tax Vs Sanyasi Mohapatra
Orissa High Court · (1990) 88 CTR 84 : (1990) 88 CTR 102 : (1991) 188 ITR 602 : (1990) 53 TAXMAN 18
Income Tax Act, 1961 — Section 64(1)
High Courts09 Aug 1990
Kailash Chandra Mohanty Vs Commissioner of Income Tax
Orissa High Court · (1990) 88 CTR 124 : (1991) 188 ITR 509 : (1991) 54 TAXMAN 462
Income Tax Act, 1961 — Section 256(1)
High Courts09 Aug 1990
Commissioner of Income Tax Vs Chamanlal Narula
Orissa High Court · (1991) 188 ITR 566 : (1990) 53 TAXMAN 307
Income Tax Act, 1961 — Section 147
High Courts09 Aug 1990
Commissioner of Income Tax Vs T.R. and Co.
Orissa High Court · (1991) 188 ITR 367 : (1990) 52 TAXMAN 318
Income Tax Act, 1961 — Section 22, 256, 28
High Courts08 Aug 1990Allowed
Sarat Chandra Padhi Vs Bijoy Kumar Bastarai and Another
Orissa High Court · (1990) 70 CLT 669
Criminal Procedure Code, 1973 (CrPC) — Section 313, 452, 452(1), 517(1)Penal Code, 1860 (IPC) — Section 34, 380, 457
High Courts07 Aug 1990
Orissa Weavers Co-operative Spinning Mills Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1991) 187 ITR 646 : (1990) 52 TAXMAN 321
Income Tax Act, 1961 — Section 254
High Courts07 Aug 1990
Orissa Industries Ltd. and Another Vs Union of India (UOI) and Others
Orissa High Court · (1991) 71 CLT 811 : (1992) 1 LLJ 182
Employees State Insurance Act, 1948 — Section 89
High Courts07 Aug 1990
Orissa Tyres Limited Vs Commissioner of Income Tax
Orissa High Court · (1991) 188 ITR 342 : (1990) 52 TAXMAN 438
Income Tax Act, 1961 — Section 56
High Courts03 Aug 1990
Mihir Narayan Mohanty Vs Sadyalaxmi Patnaik
Orissa High Court · (1991) 1 DMC 425 : (1990) 2 OLR 509
Hindu Marriage Act, 1955 — Section 13B, 25
High Courts03 Aug 1990
Pranakrushna Swain Vs Commissioner of Wealth-tax
Orissa High Court · (1991) 187 ITR 143
High Courts03 Aug 1990Dismissed
Nakul Behera and Others Vs Damodar Swain, Tahasildar, Banki
Orissa High Court · AIR 1991 Ori 101
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17