High Courts23 Jul 1990
State of Orissa Vs Mahabir Prasad Agrawalla
Orissa High Court · (1990) 79 STC 163
Orissa Sales Tax Act, 1947 — Section 12(8), 24(2), 24(3)Orissa Sales Tax Rules, 1947 — Rule 84
COURT ARCHIVE
Orissa High Court judgments, 1990
444 judgments · page 10 of 23
High Courts23 Jul 1990Allowed
State Vs Surendranath Mohanty
Orissa High Court · (1990) 2 OLR 213
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 436(1), 436(2), 437(5), 439(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 16(2), 37
High Courts20 Jul 1990
Rajih Netra Panigrahi Vs State of Orissa
Orissa High Court · (1991) 1 ACC 77 : (1991) ACJ 1026
Penal Code, 1860 (IPC) — Section 279, 304, 337, 360
High Courts20 Jul 1990
Commissioner of Income Tax Vs Biju Patnaik
Orissa High Court · (1991) 187 ITR 544
Income Tax Act, 1961 — Section 256, 256(2)
High Courts20 Jul 1990
Umashankar Rice Mill Vs Commissioner of Income Tax
Orissa High Court · (1991) 187 ITR 638 : (1990) 53 TAXMAN 176
Income Tax Act, 1961 — Section 256, 263
High Courts20 Jul 1990
Rajib Netra Panigrahi Vs State of Orissa
Orissa High Court · (1991) ACJ 1026 : (1991) CriLJ 1026 : (1990) 2 OLR 237
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts20 Jul 1990
Collector of C. Ex. and Cus. Vs Indian Metal and Ferro Alloys Ltd.
Orissa High Court · (1991) 31 ECC 385 : (1992) 61 ELT 425
Central Excise Rules, 1944 — Rule 174, 180Central Excises and Salt Act, 1944 — Section 35GIndustries (Development and Regulation) Act, 1951 — Section 10
High Courts19 Jul 1990
Commissioner of Income Tax Vs Gangaram Chapolia and Co.
Orissa High Court · (1991) 187 ITR 594
Income Tax Act, 1961 — Section 139, 154, 154(7), 215Limitation Act, 1908 — Section 5
High Courts18 Jul 1990Allowed
Himansu Sekhar Satpathy Vs Chakrapani Satpathy
Orissa High Court · (1990) 2 OLR 235
Criminal Law (Amendment) Act, 1952 — Section 10, 6(1), 7(1), 8, 8(1)Criminal Procedure Code, 1973 (CrPC) — Section 173, 190Penal Code, 1860 (IPC) — Section 151, 161
High Courts18 Jul 1990
Commissioner of Income Tax Vs Shivkumar Agrawal
Orissa High Court · (1990) 186 ITR 734
Income Tax Act, 1961 — Section 271(1)
High Courts18 Jul 1990Dismissed
Goura Chandra Naik Vs State of Orissa
Orissa High Court · (1992) CriLJ 275
Criminal Procedure Code, 1973 (CrPC) — Section 197, 219, 220(1), 465(2)Penal Code, 1860 (IPC) — Section 34, 409
High Courts17 Jul 1990Allowed
Omprakash Agarwala Vs State Bank of India and Others
Orissa High Court · AIR 1991 Ori 98
Limitation Act, 1963 — Article 1
High Courts17 Jul 1990Allowed
Purna Padhi and Another Vs State of Orissa
Orissa High Court · (1990) 70 CLT 308 : (1992) CriLJ 687
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307(2), 324
High Courts17 Jul 1990Dismissed
Bhabani Prasad Mishra Vs State of Orissa and Another
Orissa High Court · (1990) 70 CLT 319 : (1990) 2 OLR 511
Criminal Procedure Code, 1973 (CrPC) — Section 457Motor Vehicles Act, 1939 — Section 129AOrissa Motor Vehicles Taxation Act, 1975 — Section 17
High Courts16 Jul 1990Allowed
Radharaman Sahu Vs Trilochan Nanda
Orissa High Court · (1990) 70 CLT 788 : (1991) CriLJ 1603
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 415, 420
High Courts16 Jul 1990
Commissioner of Income Tax Vs Krushna Chandra Panda and Brothers
Orissa High Court · (1991) 188 ITR 149
Income Tax Act, 1961 — Section 271(1), 274
High Courts16 Jul 1990Allowed
Orient Paper Mills Sramik Congress and Another Vs Collector and Others
Orissa High Court · (1990) 70 CLT 485
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18, 2
High Courts16 Jul 1990Dismissed
State Vs Jaharlal Das Jaharlal Das Vs State of Orissa
Orissa High Court · (1990) 2 OLR 472
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 302, 376
High Courts13 Jul 1990Allowed
Laxmidhar Pati Vs Janardan Nanda
Orissa High Court · (1990) 70 CLT 421
Criminal Procedure Code, 1973 (CrPC) — Section 221(1), 256, 300, 300(1)Penal Code, 1860 (IPC) — Section 323
High Courts13 Jul 1990Allowed
State Bank of India Vs Sridhar Prasad Kar
Orissa High Court · (1990) 07 OHC CK 0050
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 34Orissa Money Lenders Act, 1939 — Section 13, 3