High Courts29 Jun 1990Dismissed
Sanjukta Padhan Vs Laxminarayan Padhan and Another
Orissa High Court · AIR 1991 Ori 39 : (1991) 2 DMC 579
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Orissa High Court judgments, 1990
444 judgments · page 12 of 23
High Courts28 Jun 1990Dismissed
State Vs Abdul Hamid Khan
Orissa High Court · (1990) 70 CLT 623
Foreigners Act, 1946 — Section 12, 14, 3, 3(2), 9
High Courts26 Jun 1990Dismissed
State Vs Lajarus Bahal
Orissa High Court · (1992) CriLJ 152
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3
High Courts25 Jun 1990
Sanatan Ram and Others Vs State and Others
Orissa High Court · (1991) CriLJ 758 : (1991) 1 OLR 23
Criminal Procedure Code, 1973 (CrPC) — Section 320, 321, 482
High Courts25 Jun 1990Allowed
Indian Bank Vs Kamalalaya Cloth Store and Another
Orissa High Court · AIR 1991 Ori 44
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts22 Jun 1990Dismissed
State of Orissa Vs Abdul Nashiri Khan
Orissa High Court · (1990) 70 CLT 801
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(5), 468Penal Code, 1860 (IPC) — Section 11, 323, 34
High Courts22 Jun 1990Allowed
Atanu Kumar Bal Vs Board of Secondary Education and Others
Orissa High Court · (1990) 2 OLR 129
Board of Secondary Education Regulations — Regulation 45
High Courts22 Jun 1990
Nath Rout Vs Radheshyam Swain
Orissa High Court · (1990) 2 OLR 136
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 31, 31(2), 4(4), 51
High Courts21 Jun 1990Dismissed
Uchhabananda Samantarary and Others Vs State of Orissa and Others
Orissa High Court · AIR 1991 Ori 145
Arbitration Act, 1940 — Section 41A, 41A(1)Constitution of India, 1950 — Article 14, 254, 254(2)
High Courts20 Jun 1990Allowed
Laxman Mohanty and Others Vs State of Orissa
Orissa High Court · (1990) 70 CLT 827
Penal Code, 1860 (IPC) — Section 395, 457
High Courts20 Jun 1990Dismissed
State of Orissa Vs Kamadev Majhi
Orissa High Court · (1990) 2 OLR 79
Penal Code, 1860 (IPC) — Section 425, 436, 85, 86
High Courts20 Jun 1990Dismissed
Kedia Rice Mills Private Ltd. and Others Vs State and Others
Orissa High Court · (1990) 70 CLT 757
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Jun 1990Allowed
State of Orissa Vs Kuna alias Kailash Chandra Das
Orissa High Court · (1990) 70 CLT 856
Evidence Act, 1872 — Section 138, 165Penal Code, 1860 (IPC) — Section 307, 324
High Courts20 Jun 1990Dismissed
Gangadhar Nayak Vs Raj Kishore Bhora
Orissa High Court · (1990) 70 CLT 276
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 468
High Courts19 Jun 1990Allowed
Laxmi Gouda and Others Vs Dandasi Goura (dead) and after him Smt. Baidehi Bhuyan and Others
Orissa High Court · (1990) 2 OLR 340
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 65, 27, 7OOrissa Scheduled Areas Transfer of Immovable Property (By Scheduled Tribes) (Amendment) Regulations, 1975 — Regulation 1, 2
High Courts19 Jun 1990Partly Allowed
Laxmi Gouda and Others Vs Dandasi Goura (deceased by L.R.) and Others
Orissa High Court · AIR 1992 Ori 5
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 64, 65, 27Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Regulation 2, 3, 3(2), 70, 7D
High Courts18 Jun 1990Allowed
Raibari Dei Vs Lalita Dei
Orissa High Court · (1990) 2 OLR 304
Hindu Succession Act, 1956 — Section 6, 9
High Courts18 Jun 1990Dismissed
Krushna Kahali (deceased by L.R.) and Others Vs Narana Kahali and Others
Orissa High Court · AIR 1991 Ori 134 : (1991) 1 DMC 39 : (1991) 1 OLR 33
Hindu Adoptions and Maintenance Act, 1956 — Section 6
High Courts18 Jun 1990
Hara Dibya Vs Pravakar Satapathy
Orissa High Court · (1990) 70 CLT 607 : (1991) 1 DMC 85 : (1990) 2 OLR 89
Evidence Act, 1872 — Section 74Hindu Adoptions and Maintenance Act, 1956 — Section 7
High Courts18 Jun 1990Dismissed
Jagannath Singh Vs The State of Orissa
Orissa High Court · (1990) 3 OCR 263
Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(7), 16, 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 28, 29, 50, 50(1)