High Courts03 Jan 1990Allowed
Ratnakar Palei and Another Vs State of Orissa
Orissa High Court · (1990) 3 OCR 126
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Orissa High Court judgments, 1990
444 judgments · page 23 of 23
High Courts03 Jan 1990Allowed
Arabinda Samanta Singhar Vs Kailash Chandra Behera and Others
Orissa High Court · (1990) 1 OLR 298
Orissa Land Reforms Act, 1960 — Section 14, 14(1), 14(2), 36A
High Courts02 Jan 1990Dismissed
Banambar Behera and Others Vs State of Orissa
Orissa High Court · (1990) 69 CLT 509
Criminal Procedure Code, 1973 (CrPC) — Section 432(5)Orissa Release of Prisoners on Parole Rules, 1983 — Rule 2Penal Code, 1860 (IPC) — Section 147, 302
High Courts02 Jan 1990Dismissed
Sudhirlata Dei Vs Krushna Chandra Mohanty
Orissa High Court · (1990) 69 CLT 380 : (1990) 2 DMC 123
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24, 26, 28