High Courts28 Aug 1990
K. Satyanarayana Subudhi Vs Union of India (UOI) and Another
Orissa High Court · (1991) 71 CLT 78 : (1991) CriLJ 959
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 5A
COURT ARCHIVE
Orissa High Court judgments, 1990
444 judgments · page 7 of 23
High Courts27 Aug 1990Allowed
Biranchi Narayan Hadu Vs Smt. Krushnapriya Debi and Others
Orissa High Court · AIR 1991 Ori 55 : (1991) 71 CLT 149
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Orissa Estates Abolition Act, 1951 — Section 39, 8
High Courts27 Aug 1990
Dr. Sri Kumar Mohanty, Major Dr. Upendra Narayan Hota and Dr. (Mrs.) Sangeeta Dash Vs State of Orissa and Others
Orissa High Court · (1991) 1 OLR 142
Constitution of India, 1950 — Article 14
High Courts27 Aug 1990Dismissed
Dr. Sri Kumar Mohanty Vs State of Orissa and Others
Orissa High Court · (1990) 08 OHC CK 0011
Constitution of India, 1950 — Article 14
High Courts27 Aug 1990Dismissed
Purna Chandra ' Purnananda Mohapatra Vs Malati Mohapatra
Orissa High Court · (1991) 1 DMC 555
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)
High Courts23 Aug 1990
Piyus Ekka and Others Vs State of Orissa
Orissa High Court · (1991) CriLJ 1583
Arms Act, 1959 — Section 23, 25, 27, 3Penal Code, 1860 (IPC) — Section 279, 337, 392, 394, 397
High Courts23 Aug 1990Dismissed
Chaitan Charan Parida Vs Maheswar Parida and Another
Orissa High Court · AIR 1991 Ori 125
Evidence Act, 1872 — Section 101, 102, 103, 104, 71
High Courts22 Aug 1990
Nrusingha Charan Bal Vs Paramananda Sharma and Another
Orissa High Court · (1991) 2 ACC 37 : (1991) ACJ 679 : AIR 1991 Ori 77
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts22 Aug 1990Dismissed
Radheshyam Modi Vs Jadunath Mohapatra
Orissa High Court · AIR 1991 Ori 88
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, 146, 36, 38, 47Evidence Act, 1872 — Section 115Orissa House Rent Control Act, 1968 — Section 12, 2(5), 7
High Courts21 Aug 1990
Sri Kantilal Patel Vs Divisional Forest Officer, Athgarh Division and Others
Orissa High Court · (1990) 2 OLR 374
Orissa Forest Saw Pits and Saw Mills (Control) Rules, 1980 — Rule 4, 6, 8
High Courts21 Aug 1990Partly Allowed
Naladhar Mahapatra and Another Vs Seva Dibya and Others
Orissa High Court · AIR 1991 Ori 166
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 13 Rule 7Evidence Act, 1872 — Section 74, 77
High Courts21 Aug 1990Dismissed
Trilochan Behera (and after him) Smt. Sabitri Beherani and Others Vs Naiko Behera Subhadra and Others
Orissa High Court · AIR 1991 Ori 80
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 43
High Courts21 Aug 1990Allowed
Sri Inja Venkatrao Vs Smt. Sundara Barik and Another
Orissa High Court · (1991) 2 ACC 461 : (1991) ACJ 581 : AIR 1991 Ori 104
Motor Vehicles Act, 1939 — Section 110, 110A, 95(2)
High Courts21 Aug 1990Dismissed
Prasanna Kumar Giri and Others Vs Radhashyam Paul and Others and Sandhya Rani Paul
Orissa High Court · (1990) 70 CLT 720
High Courts21 Aug 1990Allowed
Haladhar Mohapatra and Another Vs Sova Dibya and Others
Orissa High Court · (1990) 70 CLT 510
Evidence Act, 1872 — Section 50, 60
High Courts21 Aug 1990Allowed
Dayanidhi Padhan and Others Vs Gadadhar Padhan and Others
Orissa High Court · (1990) 70 CLT 527
High Courts17 Aug 1990Allowed
Sri. Raja Kishore Chhapolia Vs Lakshman Rout and Others
Orissa High Court · (1990) 70 CLT 548
Evidence Act, 1872 — Section 101, 114Negotiable Instruments Act, 1881 (NI) — Section 118, 18Orissa Money Lenders Act, 1939 — Section 18B(2)
High Courts17 Aug 1990Allowed
Raja Kishore Chhapolia Vs Lakshman Rout and Others
Orissa High Court · (1990) 08 OHC CK 0046
Evidence Act, 1872 — Section 101, 114Negotiable Instruments Act, 1881 (NI) — Section 118Orissa Money Lenders Act, 1939 — Section 18B(2)
High Courts17 Aug 1990Allowed
B.K. Rajakrishnan Vs Baladev Das
Orissa High Court · (1990) 3 OCR 532
Criminal Procedure Code, 1973 (CrPC) — Section 468, 472, 473Employees State Insurance (General) Regulations, 1950 — Regulation 26, 29, 31Employees State Insurance Act, 1948 — Section 39, 40, 85, 86(3)
High Courts17 Aug 1990Partly Allowed
Paidisetti Bhankaranarayana Vs Paidisetti Rajeswar Rao and Others
Orissa High Court · AIR 1991 Ori 92
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1