COURT ARCHIVE

Orissa High Court judgments, 1960

201 judgments · page 8 of 11

High Courts08 Apr 1960Dismissed

Gopinath Jiew Thakur and Others Vs Dambarudhar Pal

Orissa High Court · AIR 1961 Ori 156 : (1960) 26 CLT 469 : (1960) 26 CLT 468

Civil Procedure Code, 1908 (CPC) — Section 9Orissa Tenants Relief Act, 1955 — Section 10(1)

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High Courts07 Apr 1960Dismissed

Birupakshya Das Vs Kunja Behari

Orissa High Court · AIR 1961 Ori 104 : (1960) 26 CLT 431

Child Marriage Restraint Act, 1929 — Section 3

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High Courts07 Apr 1960Dismissed

Brajamohan Panda Vs State of Orissa

Orissa High Court · AIR 1961 Ori 124

Constitution of India, 1950 — Article 300Government of India (Amendment) Act, 1935 — Section 176Government of India Act, 1915 — Section 32

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High Courts04 Apr 1960Allowed

Jagamohan Mekap Vs Sri Baldev Jew and Others

Orissa High Court · (1962) 28 CLT 591

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 124

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High Courts01 Apr 1960Allowed

Biswanath Panigrahi ' Bisu Panigrahi Vs State of Orissa and Another

Orissa High Court · (1981) 51 CLT 247

Constitution of India, 1950 — Article 22(5)

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High Courts01 Apr 1960

Lingaraj Routrai Vs Lakshmidhar Routrai and Others

Orissa High Court · (1961) CriLJ 693

Penal Code, 1860 (IPC) — Section 143

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High Courts01 Apr 1960Dismissed

Kalandi Rath and Others Vs Fakir Charan Rath

Orissa High Court · (1960) 26 CLT 421

Easements Act, 1882 — Section 36Penal Code, 1860 (IPC) — Section 421

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High Courts01 Apr 1960

Union of India (UOI) Vs S.S. Samal and Ali Mahammad

Orissa High Court · AIR 1961 Ori 88

Arbitration Act, 1940 — Section 11, 11(2), 12, 12(1), 12(2)

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High Courts31 Mar 1960Dismissed

Jagannath Ramanuj Raj Deb Vs Sri Lakshmi Narayan Tripathy and Others

Orissa High Court · AIR 1960 Ori 197 : (1960) 26 CLT 311

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts30 Mar 1960Dismissed

Sankar Sri Gopal Tirtha Swamy Vs Commissioner of Hindu Religious Endowments and Others

Orissa High Court · (1960) 26 CLT 259

Orissa Hindu Religious Endowments Act, 1951 — Section 42, 42(6), 44

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High Courts30 Mar 1960Allowed

Ramamoni and Another Vs Kasinath

Orissa High Court · AIR 1960 Ori 199 : (1960) 26 CLT 346

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High Courts30 Mar 1960Dismissed

In Re: Orissa Chemicals and Distilleries Private Ltd.

Orissa High Court · AIR 1961 Ori 62 : (1962) 32 CompCas 497

Companies Act, 1956 — Section 17(1), 17(3)

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High Courts30 Mar 1960Dismissed

Dhruba Charan Swain and Others Vs Jagannath Panda and Another

Orissa High Court · (1960) 26 CLT 293

Orissa Hindu Religious Endowments Act, 1951 — Section 3Orissa Tenancy Act, 1913 — Section 130

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High Courts25 Mar 1960

Netra Parida Vs The State and Others

Orissa High Court · (1960) 26 CLT 403 : (1961) CriLJ 688

Penal Code, 1860 (IPC) — Section 147, 323, 324, 436

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High Courts25 Mar 1960Allowed

Sainta Putani Vs The State

Orissa High Court · (1960) 26 CLT 307

Bihar and Orissa Excise Act, 1915 — Section 47

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High Courts24 Mar 1960Dismissed

Khetra Dolai Vs Mohan Bissoyi

Orissa High Court · AIR 1961 Ori 37

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)

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High Courts22 Mar 1960Dismissed

Basudeb Patnaik Vs Lakananidhi Dingaraj Das and Another

Orissa High Court · (1960) 26 CLT 269

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 250, 250(5)

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High Courts21 Mar 1960Allowed

Maturu Subba Rao Vs Hrudananda Sahu

Orissa High Court · (1960) 26 CLT 289

Civil Procedure Code, 1908 (CPC) — Section 135Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 109, 341

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High Courts12 Mar 1960Allowed

Suna Satpathiani Vs Panchanan Padhi and Others

Orissa High Court · AIR 1961 Ori 47 : (1960) 26 CLT 382 : (1961) CriLJ 303

Criminal Procedure Code, 1898 (CrPC) — Section 345, 345(2), 417(3), 439(5)

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High Courts11 Mar 1960Dismissed

Surendra Nath Bhuyan Vs Official Liquidator, Puri Bank Ltd.

Orissa High Court · AIR 1961 Ori 57 : (1962) 32 CompCas 584

Banking Companies Act, 1949 — Section 45BLimitation Act, 1908 — Section 14, 14(1)

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