High Courts11 Mar 1960Allowed
The State of Orissa Vs Iswar Das and Another
Orissa High Court · AIR 1960 Ori 180 : (1960) CriLJ 1355
Constitution of India, 1950 — Article 20Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 24
COURT ARCHIVE
Orissa High Court judgments, 1960
201 judgments · page 9 of 11
High Courts09 Mar 1960Dismissed
Mohanta Raghabananda Das Vs D.V.A. Naidu and Another
Orissa High Court · AIR 1961 Ori 31
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 Mar 1960Allowed
Chandhala Bewa Vs Madhab Panda and Others
Orissa High Court · AIR 1961 Ori 100 : (1960) 26 CLT 304
Limitation Act, 1908 — Article 142, 91
High Courts08 Mar 1960Allowed
Ramdhan Ramkissen Das Vs Kaluram Narasingh Das and Co. and Others
Orissa High Court · (1960) 26 CLT 235
Partnership Act, 1932 — Section 69
High Courts07 Mar 1960Dismissed
Bula Rout and Another Vs Narayan Barik and Others
Orissa High Court · (1961) 27 CLT 324
Criminal Procedure Code, 1898 (CrPC) — Section 147Limitation Act, 1963 — Section 26
High Courts04 Mar 1960Dismissed
Smt. Beherani Vs Dhormu Gowdo
Orissa High Court · AIR 1960 Ori 223 : (1960) 26 CLT 434
Arbitration Act, 1940 — Section 15, 30, 32
High Courts04 Mar 1960Dismissed
Sagar Jena Vs Kantha Jena and Another
Orissa High Court · AIR 1961 Ori 35 : (1960) 26 CLT 379
Limitation Act, 1908 — Article 118
High Courts04 Mar 1960
The State Vs Mohan Patra
Orissa High Court · (1960) 26 CLT 322 : (1961) CriLJ 828
Opium Act, 1878 — Section 9(a)
High Courts03 Mar 1960Allowed
Kishore Chandra Adhikari and Others Vs Voolla Ramulu
Orissa High Court · (1960) 26 CLT 574
High Courts01 Mar 1960Allowed
Bhagaban Barik Vs The State
Orissa High Court · (1961) 27 CLT 116
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts01 Mar 1960Dismissed
Suria Devi and Another Vs Lakshminarayan Thakur and Another
Orissa High Court · (1960) 26 CLT 309
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Feb 1960Allowed
Ghanashayam Sabato Vs B.V. Ranganath Swamy Pandito and Another
Orissa High Court · AIR 1961 Ori 152
Negotiable Instruments Act, 1881 (NI) — Section 8Transfer of Property Act, 1882 — Section 130
High Courts26 Feb 1960
Baishnab Charan Bagudai Vs Official Liquidator, Puri Bank Ltd.
Orissa High Court · AIR 1961 Ori 67
Banking Companies Act, 1949 — Section 45D(3), 45D(9)Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts23 Feb 1960Allowed
Indramani Devi and Others Vs Raghunath Bhanja Birbar Jagadeb and Another
Orissa High Court · AIR 1961 Ori 9
High Courts23 Feb 1960Allowed
Raghunath Pani Vs Radhakanto Deb
Orissa High Court · AIR 1961 Ori 73
Evidence Act, 1872 — Section 114
High Courts19 Feb 1960Dismissed
Dasa Mohapatra and Another Vs The State
Orissa High Court · (1960) 26 CLT 556
Orissa Opium Smoking Act, 1947 — Section 6, 7, 8, 9
High Courts19 Feb 1960Allowed
Bharata Rona Vs Rama Nahak
Orissa High Court · AIR 1960 Ori 185 : (1960) 26 CLT 525 : (1960) CriLJ 1358
Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts18 Feb 1960
Kashinath Mishra and Others Vs Lokenath Mohapatra and Others
Orissa High Court · AIR 1961 Ori 85
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 6
High Courts12 Feb 1960Allowed
Jadumani Sahu and Others Vs The State
Orissa High Court · AIR 1961 Ori 53 : (1960) 26 CLT 263 : (1961) CriLJ 412
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(3)
High Courts11 Feb 1960Allowed
Tadepalli Sivaramayya and Another Vs Bhoroto Porida and Another
Orissa High Court · (1960) 26 CLT 245
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 22Orissa Tenants Relief Act, 1955 — Section 2 , 3(1)