High Courts07 Jan 1960
The State Vs Chauthmal Gandhi
Orissa High Court · AIR 1960 Ori 139 : (1960) 26 CLT 463 : (1960) CriLJ 1126
Criminal Procedure Code, 1898 (CrPC) — Section 342General Clauses Act, 1897 — Section 3(26), 4(1)Opium Act, 1878 — Section 9
