High Courts11 Feb 1960
KRUTARTHA ACHARYA Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Orissa High Court · (1961) 41 ITR 320
Partnership Act, 1932 — Section 30
COURT ARCHIVE
Orissa High Court judgments, 1960
201 judgments · page 10 of 11
High Courts11 Feb 1960
Kruthartha Acharya Vs Commissioner of Income Tax
Orissa High Court · AIR 1960 Ori 183
Income Tax Act, 1922 — Section 26A, 6(6B)
High Courts10 Feb 1960Dismissed
Michhu Kuanr and Others Vs Raghu Jena and Others
Orissa High Court · AIR 1961 Ori 19
Evidence Act, 1872 — Section 101, 92Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts05 Feb 1960Dismissed
Pravas Chandra Pati Vs Jagamohan Das and Another
Orissa High Court · (1960) 26 CLT 359
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 3, 59
High Courts04 Feb 1960Dismissed
Ratha Harijan Vs Narasingha Rana and Others
Orissa High Court · AIR 1961 Ori 22
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 38 Rule 7, 107
High Courts02 Feb 1960
Fagumani Khuntia Vs Commissioner of Income Tax
Orissa High Court · AIR 1960 Ori 142
Income Tax Act, 1922 — Section 13, 23(3), 23(4), 33, 35
High Courts25 Jan 1960Dismissed
Sri Jagannath Panda Vs Sri Dayanidhi Khadiratna and Others
Orissa High Court · (1960) 26 CLT 371
High Courts25 Jan 1960Allowed
Khagendra Naik Vs Nila Bhoi and Others
Orissa High Court · (1960) 26 CLT 603
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 307, 323, 325
High Courts22 Jan 1960Dismissed
Mahant Sri Balaram Das Vs Hariballabh Das and Others
Orissa High Court · (1960) 26 CLT 451
Orissa Hindu Religious Endowments Act, 1939 — Section 16, 27, 28, 29, 6
High Courts22 Jan 1960Dismissed
Dirju Patra Vs Minaketan Patel
Orissa High Court · AIR 1961 Ori 15 : (1960) 26 CLT 216
Limitation Act, 1908 — Article 144
High Courts20 Jan 1960Allowed
Haji Ebrahim Haji Jamal Noor Mohd. and Co. Vs V. Balakrishnan and Another
Orissa High Court · AIR 1961 Ori 18 : (1960) 26 CLT 153
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts19 Jan 1960Allowed
Parbati Dei Vs Jnanranjan Patnaik
Orissa High Court · (1960) 26 CLT 179
Orissa Municipal Act, 1950 — Section 141, 156, 156(1), 173Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Jan 1960Dismissed
Krushna Ch. Meher and Others Vs Hrushikesh Meher and Others
Orissa High Court · (1960) 26 CLT 187
Evidence Act, 1872 — Section 13Orissa Merged States (Laws) Act, 1950 — Section 101, 102, 103, 104, 106
High Courts15 Jan 1960Allowed
Hadibandhu Behera Vs Banamali Sahu
Orissa High Court · AIR 1961 Ori 33 : (1960) 26 CLT 249 : (1961) CriLJ 296
Constitution of India, 1950 — Article 17Penal Code, 1860 (IPC) — Section 499, 500
High Courts14 Jan 1960Dismissed
Firm Surajmall Radhakrishna and Others Vs Firm Sevbux Rai Haradutta Rai
Orissa High Court · AIR 1960 Ori 165
Sales of Goods Act, 1930 — Section 2(13), 4, 55(2)
High Courts12 Jan 1960Dismissed
Uchhab Rana Vs Laxman Rana
Orissa High Court · (1960) 26 CLT 207
Civil Procedure Code, 1908 (CPC) — Section 115Negotiable Instruments Act, 1881 (NI) — Section 80Orissa Money Lenders Act, 1939 — Section 2, 8
High Courts11 Jan 1960Dismissed
Bishnu Dayal Junjhunwalla Vs Atal Behari Acharya and Another
Orissa High Court · AIR 1960 Ori 172
Negotiable Instruments Act, 1881 (NI) — Section 118, 78
High Courts11 Jan 1960Allowed
Mahendra Mohanty Vs Khira Bewa and Others
Orissa High Court · (1960) 26 CLT 264
Civil Procedure Code, 1908 (CPC) — Section 102, 115Orissa Money Lenders Act, 1939 — Section 2Orissa Money Lenders Rules, 1939 — Rule 11, 12
High Courts11 Jan 1960Dismissed
Gopisetty Bhaskara Rama Chandra Dora Vs The State of Orissa and Others
Orissa High Court · (1960) 26 CLT 301
Evidence Act, 1872 — Section 13
High Courts08 Jan 1960Dismissed
Sukhei Behera and Others Vs The State
Orissa High Court · (1960) 26 CLT 342
Penal Code, 1860 (IPC) — Section 426, 429, 49