High Courts05 Jul 1960Dismissed
Dandapani Panigrahi Vs The State and Another
Orissa High Court · (1960) 26 CLT 571
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 174
COURT ARCHIVE
Orissa High Court judgments, 1960
201 judgments · page 6 of 11
High Courts05 Jul 1960Allowed
Vijoy K. Rathor and Others Vs Jharipara Grama Panchayat Hansraj K. Rathor and Another Vs Balugan Grama Panchayat
Orissa High Court · (1960) 26 CLT 483
Constitution of India, 1950 — Article 221, 226, 227Orissa Grama Panchayat Act, 1948 — Section 49A, 49A(1), 49B, 49C, 49D
High Courts06 May 1960Allowed
Nath Mallik Vs Achutananda Behera
Orissa High Court · (1960) 26 CLT 583
Orissa Money Lenders Act, 1939 — Section 7Orissa Money Lenders Rules, 1939 — Rule 11, 12
High Courts06 May 1960Allowed
Sonya Muduli Vs State of Orissa
Orissa High Court · (1960) 26 CLT 491
Criminal Procedure Code, 1898 (CrPC) — Section 312, 34, 342Penal Code, 1860 (IPC) — Section 302
High Courts06 May 1960Allowed
The Secretary Vs Lucky Bidi Company
Orissa High Court · (1960) 26 CLT 541
Central Provinces Land Revenue Act, 1881 — Section 114, 152Income Tax Act, 1961 — Section 26A, 45, 67Orissa Sales Tax Act, 1947 — Section 20, 21, 22
High Courts05 May 1960Allowed
Chiman Ram Bhatar and Others Vs Ganga Saha and Another
Orissa High Court · AIR 1961 Ori 94
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 8 Rule 2, 100Partnership Act, 1932 — Section 69
High Courts03 May 1960Allowed
Jagannath Brahmachari Vs Jogi Sahu and Others
Orissa High Court · (1960) 26 CLT 437
Orissa Tenants Protection Act, 1948 — Section 4, 7, 8
High Courts03 May 1960Allowed
Nabhi Brothers Vs Commissioner of Sales Tax
Orissa High Court · (1960) 11 STC 605
Orissa Sales Tax Act, 1947 — Section 2(h), 24(2)
High Courts03 May 1960
Nandadulal Deb Vs Collector of Agricultural Income Tax
Orissa High Court · (1960) 26 CLT 498
Income Tax Act, 1961 — Section 25A, 25A(3)Orissa Agricultural Income Tax Act, 1947 — Section 2(3), 2(9), 29(2), 3Orissa Agricultural Income Tax Rules, 1948 — Rule 20
High Courts03 May 1960Dismissed
Chintamoni Subudhi Vs Commissioner of Hindu Religious Endowment
Orissa High Court · (1960) 26 CLT 487
Constitution of India, 1950 — Article 226Orissa Hindu Religious Endowments Act, 1951 — Section 13, 14(2), 19, 19(1), 19(4)Orissa Hindu Religious Endowments Rules, 1959 — Rule 4(1)
High Courts02 May 1960Allowed
Chaudhury Durgacharan Patnaik and Others Vs M. Subba Rao
Orissa High Court · (1960) 26 CLT 521
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 May 1960
Commissioner of Sales Tax Vs Abdul Ghaffar and Co.
Orissa High Court · (1960) 26 CLT 337 : (1960) 11 STC 462
Orissa Sales Tax Act, 1947 — Section 5(2)(a)(ii)Orissa Sales Tax Rules, 1947 — Rule 27(2)
High Courts02 May 1960Dismissed
M.A. Tullock and Co. Vs The State of Orissa: No. 2
Orissa High Court · (1961) 12 STC 289
Limitation Act, 1963 — Section 5Orissa Sales Tax Act, 1947 — Section 24(2)
High Courts02 May 1960
State Vs Lalit Mohan Nanda
Orissa High Court · AIR 1961 Ori 1 : (1961) CriLJ 124
Bar Councils Act, 1926 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 107, 145Orissa High Court Bar Council Rules — Rule 15, 16
High Courts28 Apr 1960Dismissed
Samara Munda Vs Kartik Sahu
Orissa High Court · (1960) 26 CLT 623
Civil Procedure Code, 1908 (CPC) — Section 115Orissa Money Lenders Act, 1939 — Section 2, 7, 8Orissa Money Lenders Rules, 1939 — Rule 11, 12
High Courts27 Apr 1960
Khubram Asram Vs Commissioner of Sales Tax
Orissa High Court · (1960) 26 CLT 599 : (1961) 12 STC 582
Orissa Sales Tax Act, 1947 — Section 12(3)
High Courts27 Apr 1960Dismissed
Hrudananda Sahu and Others Vs The State of Orissa and Another
Orissa High Court · AIR 1961 Ori 81
Orissa Agricultural Produce Markets Act, 1956 — Section 12, 4, 4(3), 4(4)Orissa Agricultural Produce Markets Rules, 1958 — Rule 48
High Courts27 Apr 1960
Ramchandra Balaram Vs Commissioner of Sales Tax
Orissa High Court · (1960) 11 STC 480
Orissa Sales Tax Act, 1947 — Section 23(3)(b), 23(3)(c), 24(1)
High Courts26 Apr 1960Dismissed
Govinda Jiew Thakur and Another Vs Surendra Jena and Others
Orissa High Court · AIR 1961 Ori 102 : (1960) 26 CLT 424
Limitation Act, 1908 — Article 134B