COURT ARCHIVE

Orissa High Court judgments, 1960

201 judgments · page 5 of 11

High Courts27 Jul 1960Dismissed

Pratap Kesari Deo Vs The State of Orissa and Others

Orissa High Court · AIR 1961 Ori 131 : (1960) 26 CLT 652

Constitution of India, 1950 — Article 14, 31Orissa Private Lands of Rulers (Assessment of Rent) Act, 1958 — Section 2

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High Courts27 Jul 1960Partly Allowed

Collector of Puri Vs Hrushikesh Mitra and Others

Orissa High Court · AIR 1961 Ori 135 : (1960) 26 CLT 529

Land Acquisition Act, 1894 — Section 25, 31, 34, 4(1)

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High Courts26 Jul 1960Allowed

State of Orissa Vs Jemabati Dei alias Bewa and Others

Orissa High Court · (1960) 26 CLT 559

Defence of India Act, 1971 — Section 19Defence of India Rules, 1962 — Rule 75AOrissa Requisitioned Land (Continuance of Powers) (Amendment) Act, 1952 — Section 24, 3, 5, 8(2), 9

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High Courts22 Jul 1960Dismissed

Mohammad Umar Vs The State

Orissa High Court · AIR 1961 Ori 150 : (1960) 26 CLT 610 : (1961) CriLJ 353

Citizenship Act, 1955 — Section 4(1), 5(4), 8(2)Constitution of India, 1950 — Article 7Foreigners Act, 1946 — Section 14, 2, 3

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High Courts22 Jul 1960

Bocha Krishna Rao Vs The State

Orissa High Court · AIR 1961 Ori 36 : (1960) 26 CLT 590 : (1961) CriLJ 298

Criminal Procedure Code, 1898 (CrPC) — Section 257, 344

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High Courts22 Jul 1960Dismissed

Praful Kumar Dhal Vs Kali Panda and Another

Orissa High Court · (1961) 27 CLT 17

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Orissa Estates Abolition Act, 1951 — Section 5, 6, 6(1), 7, 8

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High Courts20 Jul 1960

Krushna Mohan Mohanty Vs Govinda Chandra Sahu

Orissa High Court · AIR 1961 Ori 171

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69, Order 21 Rule 90, Order 21 Rule 90(1)

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High Courts20 Jul 1960

Brijlal Malhotra Vs The State

Orissa High Court · AIR 1961 Ori 64 : (1960) 26 CLT 647 : (1961) CriLJ 539

Criminal Procedure Code, 1898 (CrPC) — Section 179, 190, 190(1), 207A, 251AOpium Act, 1878 — Section 20G, 9

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High Courts18 Jul 1960

Fazl Bhai Dhala and Co. Vs Collector of Sales Tax

Orissa High Court · (1961) 12 STC 216

Constitution of India, 1950 — Article 286Partnership Act, 1932 — Section 17, 23

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High Courts14 Jul 1960

Mahamad Issaque Vs State of Orissa

Orissa High Court · (1960) 26 CLT 593

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3Constitution of India, 1950 — Article 13, 19, 31

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High Courts14 Jul 1960Dismissed

Sankarlal Agarwalla Vs The State

Orissa High Court · (1961) 27 CLT 159

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 411

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High Courts13 Jul 1960

Member, Sales Tax Tribunal Vs S. Lal and Co.

Orissa High Court · (1961) 12 STC 25

Orissa Sales Tax Act, 1947 — Section 24(1)

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High Courts13 Jul 1960

Netrananda Vs Commissioner of Sales Tax

Orissa High Court · (1961) 12 STC 169

Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(a)(ii)

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High Courts12 Jul 1960

The State of Orissa Vs Lakhoo Varjang

Orissa High Court · (1961) 12 STC 162

Orissa Sales Tax Act, 1947 — Section 23(3), 24(1)

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High Courts11 Jul 1960Dismissed

Commissioner of Hindu Religious Endowments Vs Babaji Govinda Charan Das

Orissa High Court · (1960) 26 CLT 502

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High Courts10 Jul 1960Dismissed

Prushottam Hota Vs Jayaram Rota and Others

Orissa High Court · (1961) 27 CLT 40

Central Provinces Land Revenue Act, 1881 — Section 137, 138, 139, 149, 2Central Provinces Land Revenue Rules — Rule 1(2)

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High Courts08 Jul 1960Allowed

Chintada Kasiviswanadham Vs Sub-Collector and Another

Orissa High Court · AIR 1961 Ori 39 : (1960) 26 CLT 552

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18

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High Courts07 Jul 1960Dismissed

Rasabati Bewa and Another Vs Union of India (UOI) and Another

Orissa High Court · AIR 1961 Ori 113

Railways Act, 1890 — Section 72, 74A, 74B, 74C, 74C

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High Courts07 Jul 1960Dismissed

Bandura Ramamurty Vs Koppula Vajram and Others

Orissa High Court · AIR 1961 Ori 49

Succession Act, 1925 — Section 95

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High Courts06 Jul 1960

P.S.V. Iyer Vs Commissioner of Sales Tax

Orissa High Court · AIR 1960 Ori 221 : (1960) 26 CLT 446 : (1960) 11 STC 608

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