COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 167 of 1,397

Tribunals and Commissions05 Oct 2021Allowed

M/s Regency Aqua-Electro Abd Motel Resorts Ltd Vs United India Insurance Company Ltd. & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0005

Consumer Protection Act, 1986 — Section 2(r), 13(4), 21Contract Act, 1872 — Section 17

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Tribunals and Commissions04 Oct 2021Dismissed

Promila Bhalla Vs Anil Kumar Puri

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0015

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Tribunals and Commissions04 Oct 2021

Ankush Sethi & Anr Vs M/s. Imperia Structures Ltd

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0008

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Tribunals and Commissions04 Oct 2021Dismissed

Narendra M Mehta Vs Mehsana Urban Co-Op. Bank Ltd

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0006

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Tribunals and Commissions04 Oct 2021Dismissed

Regional Provident Fund Commissioner Regional Office Vs Akhi Das Naranabhai Patel

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0004

Employees State Pension Scheme, 1995 — Section 12(4), 12(4)(b)

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Tribunals and Commissions04 Oct 2021Dismissed

S. Raja Motors Through Its Partner Vs Kalu Khan S/o Pathan Khan Cast Muslim

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0003

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions04 Oct 2021Partly Allowed

Veena Gupta Vs DLF Universal Limited & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0002

Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 21(a)(i)

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Tribunals and Commissions04 Oct 2021Allowed

Harsh Verma & Anr Vs M/s Ireo Grace Realtech Private Limited & 4 Ors

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0001

Consumer Protection Act, 1986 — Section 2(1)(r), 21(a)(i)

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Tribunals and Commissions01 Oct 2021Disposed Of

ICICI Lombard General Insurance Company Ltd Vs Kanwaljeet Singh Cheema S/o Sh. Narinder Singh Cheema

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0060

Consumer Protection Act, 1986 — Section 15Consumer Protection Act, 2019 — Section 41, 58(1)(b)

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Tribunals and Commissions01 Oct 2021Dismissed

Mahavir Soft Image (India ) Pvt. Ltd Vs Shravan Yadav Prop. Vinayak Printers Behind Control Room Near Bus Stand Alwar Rajasthan

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0037

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions01 Oct 2021

Ashok Dutta Vs B.D. Motors Limited & 2 Ors

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0014

Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions01 Oct 2021Dismissed

Ashok Leyland Limited & Anr Vs Kartar Singh & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0013

Consumer Protection Act, 1986 — Section 2(1)(d)(i), 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(f), 13(1)(g)Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions30 Sept 2021Dismissed

M/s. Supertech Ltd Vs Mr. Lokesh Kataria

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0068

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Tribunals and Commissions30 Sept 2021Dismissed

M/s Joshi Sweet Mart Vs M/s. Solaireko Energy Pvt Ltd

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0067

Consumer Protection Act, 1986 — Section 13, 13(1)(a)Consumer Protection Act, 2019 — Section 51(1)

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Tribunals and Commissions30 Sept 2021Disposed Of

JMD Ltd. Vs Kamlesh Kumari & 2 Ors

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0054

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Tribunals and Commissions29 Sept 2021Disposed Of

Electrical Executive Engineer, Dalsingsarai & 2 Ors. Vs Senu Singh W/o. Lt. Anil Prasad Singh

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0065

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions28 Sept 2021Allowed

Deepak Goyal & Anr Vs M/s North Star Apartments Pvt. Ltd. & 4 Ors

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0052

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Tribunals and Commissions28 Sept 2021Partly Allowed

Dushyant Sood Vs M/s. Vatika Limited @ Vatika Triangle

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0051

Real Estate Regulation and Development Act, 2016 — Section 13, 14

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Tribunals and Commissions27 Sept 2021Disposed Of

Bharmaputra Biochem Pvt. Ltd Vs New India Assurance Company & Anr

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0055

Code of Civil Procedure, 1908 — Order 1 Rule 3, Order 1 Rule 9Insurance Act, 1938 — Section 64UM

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Tribunals and Commissions27 Sept 2021Dismissed

Paritosh Jain & Anr Vs Jaiprakash Associate Ltd

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0046

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