Tribunals and Commissions20 Sept 2021Dismissed
Muthoot Finance Pvt. Ltd. & Anr Vs Preenu Zachariah & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0037
Indian Penal Code, 1860 — Section 20(b), 34, 406, 408, 420
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 169 of 1,397
Tribunals and Commissions20 Sept 2021Disposed Of
Parul Shali Vs Greater Noida Development Authority
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0036
Tribunals and Commissions17 Sept 2021Dismissed
Arihant Shivank Infra Projects Limited Vs Neetu Singh
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0070
Tribunals and Commissions17 Sept 2021Dismissed
Star Health & Allied Insurance Co. Ltd. & Anr Vs Vineet Khanna & 5 Ors
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0021
Income Tax Act, 1961 — Section 45
Tribunals and Commissions16 Sept 2021Disposed Of
Rahul Gupta S/o WG CDR S.C. Gupta Vs M/S. Supertech Limited
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions15 Sept 2021Dismissed
Akhilesh Kumar Naithani & Anr Vs M3M India Private Limited
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions15 Sept 2021Dismissed
Sony India Pvt. Ltd. & 2 Ors Vs Shakuntala Rani
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0017
Tribunals and Commissions15 Sept 2021Dismissed
Raghunandan Prasad Vs Assistant General Manager, State Bank Of India
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0016
Tribunals and Commissions15 Sept 2021Dismissed
Bajaj Allianz Life Insurance Co. Ltd Vs Rajni Bai & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0015
Tribunals and Commissions15 Sept 2021Dismissed
Rajan Handa S/o Sh. Swaran Kumar Handa Vs M/s. M3M India Developers Limited & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0014
Tribunals and Commissions14 Sept 2021Allowed
Solar Ventures Through Prop. Sh. Nukul Sharma Vs Santosh Devi D/O. Bhawani Shankar Jajda
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0050
Limitation Act, 1963 — Section 5
Tribunals and Commissions14 Sept 2021Allowed
Unit Trust Of India & Anr Vs Guru Sharan Srivastava S/O Late Shri Umashankar Srivastava
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0018
Unit Trust of India Act, 1963 — Section 21Income Tax Act, 1961 — Section 48
Tribunals and Commissions14 Sept 2021Partly Allowed
Dr. Manish Prakash Vs M/s. CHD Developers Ltd
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0013
Tribunals and Commissions13 Sept 2021Dismissed
M/s. Panchsheel Colonizers Pvt. Ltd Vs Nikki Garg W/o. Sh. Piyush Garg
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0041
Tribunals and Commissions13 Sept 2021Dismissed
Ageas Federal Life Insurance Company Limited (Formerly Known As 'Idbi Federal Life Insurance Co. Ltd.') & Anr Vs Gorle Gangayamma
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0040
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions10 Sept 2021Allowed
M/s. Maruti Suzuki India Ltd Vs National Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(o)
Tribunals and Commissions09 Sept 2021Dismissed
New India Assurance Co. Ltd Vs Sishilaben Chamanlal Parmar & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Sept 2021Dismissed
Adams Lift & Escalator Pvt. Ltd Vs Dr. Ritendra Chandra Mallik & Anr. S/o. Lt. Gunendra Chandra Mallik
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Sept 2021
Gopal Das Mundhra & Anr.Vs Ozone Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions07 Sept 2021Allowed
Mahalaxmi Dyes & Chemicals Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 2(r), 13(4)Contract Act, 1872 — Section 17