Tribunals and Commissions06 Sept 2021Dismissed
Vijesh Dayaldas Narwani Vs Lok Housing & Consturction Limited
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0030
Consumer Protection Act, 2019 — Section 51(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 170 of 1,397
Tribunals and Commissions06 Sept 2021
Nand Kishore Vs Ghaziabad Development Authority & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions06 Sept 2021
Sushila Vs Ghaziabad Development Authority & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions03 Sept 2021
Chevron Builders & Realtors (P) Ltd & Anr Vs P. Francis
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0012
Tribunals and Commissions03 Sept 2021
Chevron Builders & Realtors (P) Ltd & Anr Vs Vijayasekharan Pillai K.P. S/o. Parameshwaran Pillai, Mithram
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0011
Tribunals and Commissions02 Sept 2021
Mrs. Ruchi Agarwal W/O Kamal Chawla Vs Punjab National Bank
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0002
Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions02 Sept 2021Dismissed
Secretary, Krishi Upaj Mandi Samiti Chirawa Teshil Chirawa District-Jhunjhunu Rajasthan Vs Anu Devi W/O. Late Shri Ram Ji Lal
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0001
Tribunals and Commissions31 Aug 2021Disposed Of
Sanjay Gopinath & Anr Vs M/s. Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 08 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(r), 21(1)(a)
Tribunals and Commissions27 Aug 2021Dismissed
Cpl. Ashish Kumar Chauhan (Retd) H No-548/29, Gulab Bari, Ajmer, Rajasthan Vs Commanding Officer,,171 Military Hospital
National Consumer Disputes Redressal Commission · (2021) 08 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 2(o)Armed Forces Tribunal Act, 2007 — Section 33
Tribunals and Commissions23 Aug 2021Partly Allowed
Beena Acharya W/o Shri Sriniwas Acharya Vs Manager, Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2021) 08 NCDRC CK 0060
Tribunals and Commissions23 Aug 2021Disposed Of
Puneet Agrawal & Anr.Vs M/s. Ansal Phalak Infrastructure Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2021) 08 NCDRC CK 0059
Tribunals and Commissions23 Aug 2021Partly Allowed
Beena Acharya W/O Shri Sriniwas Acharya Vs Manager, Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2021) 08 NCDRC CK 0058
Tribunals and Commissions13 Aug 2021Dismissed
Mohammad Ismail Vs Dr. Tushar
National Consumer Disputes Redressal Commission · (2021) 08 NCDRC CK 0057
Consumer Protection Act,1986 — Section 19AConsumer Protection Act, 2019 — Section 52Code of Civil Procedure, 1908 — Order 41 Rule 5, Order 41 Rule 5(3)
Tribunals and Commissions06 Aug 2021Dismissed
Hardeep Singh Dhaliwal Vs Hdfc Bank Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 08 NCDRC CK 0056
Tribunals and Commissions13 Apr 2021Disposed Of
Standard Chartered Bank Vs Lakhwinder Singh
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21(b)Constitution Of India, 1950 — Article 227
Tribunals and Commissions13 Apr 2021Dismissed
Debasis Saha Vs Ashis Saha
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0013
Tribunals and Commissions13 Apr 2021Dismissed
All India Institute Of Medical Sciences Vs Dr. Raju Singh
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions06 Apr 2021
M.V. Madhu Sudhana Vs Chairman, State Bank Of India & Anr.
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0011
Consumer Protection Act, 2019 — Section 58
Tribunals and Commissions05 Apr 2021Dismissed
Department Purchase Central In-Charge (Dpc) Vs Dulal Chandra Chanda & 15 Ors.
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 2(l)(d)(ii), 2(1)(b), 3, 21(b)
Tribunals and Commissions01 Apr 2021Dismissed
Amit Kumar Ruhela Vs Sun Eye Hospital & Lasik Surgery Center & Anr.
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0015