Tribunals and Commissions01 Apr 2021Dismissed
Pippal Singh Sidhu Vs Raman Soni & 2 Ors.
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0009
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 171 of 1,397
Tribunals and Commissions01 Apr 2021Dismissed
Gauri Grih Nirman Sahakari Maryadit Vs Pankaj Chouhan
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0008
Madhya Pradesh Co-Operative Society Act, 1960 — Section 94Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Apr 2021Allowed
Yogesh (Minor) Vs Dr. D.C. Mittal & Anr.
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Apr 2021Dismissed
Dr. Sudhir Srivastava & Anr. Vs Amit Kumar
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0006
Tribunals and Commissions01 Apr 2021Dismissed
Eldho David Vs Dr. Denny P. Kuttikkat & Anr.
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Apr 2021
Shashank Shah & 2 Ors. Vs Gurjeet Singh Maan
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 2(1)(r), 21(b)
Tribunals and Commissions01 Apr 2021Dismissed
Escort Hospital & Research Centre Neelam Bata Road, Nit Faridabad Vs Vijay Bhatnagar
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0003
Tribunals and Commissions01 Apr 2021Dismissed
G. Vijayashankar & Anr. Vs Madras Medical Mission & Ors.
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0002
Tribunals and Commissions01 Apr 2021Dismissed
Dr. Surendra Vs M/S. Sikandar Ramzan Khan
National Consumer Disputes Redressal Commission · (2021) 04 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 19, 25, 25(3), 27, 27A
Tribunals and Commissions30 Mar 2021Dismissed
Liffey Realtors Pvt. Ltd. & Anr. Vs Union Bank Of India & 2 Ors.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0062
Consumer Protection Act, 2019 — Section 58(1)(a)(i)
Tribunals and Commissions26 Mar 2021Dismissed
Maruti Suzuki India Limited Vs Deepak Singh & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 2(1)(f), 21(b)
Tribunals and Commissions26 Mar 2021
Dr. Arbind Prasad & Anr. Vs M/S. Omaxe Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0060
Tribunals and Commissions26 Mar 2021Dismissed
Sumit Srivastava & Anr. Vs M/S. Supertech Limited & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0059
Tribunals and Commissions25 Mar 2021
Sukhjinder Singh Behl Vs M/S. Ired Waterfront Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0057
Tribunals and Commissions25 Mar 2021Disposed Of
M/S. Orris Infrastructure (P) Ltd. & 2 Ors. Vs Naveen Garg & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0055
Consumer Protection Act, 2019 — Section 19Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions25 Mar 2021Dismissed
Yogesh Gauba Vs Pushpa Bhardwaj & 5 Ors.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0053
Consumer Protection Act, 2019 — Section 73Consumer Protection Act, 1986 — Section 27, 27A
Tribunals and Commissions24 Mar 2021Dismissed
Emaar Mgf Land Ltd. & Anr. Vs Baljeet Kaur Teja
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions24 Mar 2021Dismissed
Victor Veigas Vs Rekha Prabhu & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(b), 27AConsumer Protection Act, 2019 — Section 58(1)(b), 73
Tribunals and Commissions24 Mar 2021
Emaar Mgf Land Ltd. & Anr. Vs Sumit Dhingra & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions24 Mar 2021Dismissed
Devarakonda Surya Sesha Mani Vs Care Hospitals Institute Of Medical Sciences & 2 Ors.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(a)(i)