Tribunals and Commissions09 Mar 2021
Nikhil Phutane @ APPELLANT @Hash Chairman, Hdfc Bank Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0025
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 173 of 1,397
Tribunals and Commissions09 Mar 2021
Delhi Development Authority @ APPELLANT @Hash Sandeep Gandotra
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions08 Mar 2021Dismissed
Life Insurance Corporation Of India @ APPELLANT @Hash Neeta Dinesh Rajurkar & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0022
Tribunals and Commissions08 Mar 2021Disposed Of
Oriental Insurance Co. Ltd. @ APPELLANT @Hash Praveen Kumar Sharma
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0021
Tribunals and Commissions08 Mar 2021Allowed
Brig. (Now Lt General) Giri Raj Singh @ APPELLANT @Hash M/S. Som Resorts Private Limited
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0020
Tribunals and Commissions08 Mar 2021Dismissed
Mukul Aggarwal @ APPELLANT @Hash Pushpa Bhardwaj & 2 Ors.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0019
Consumer Protection Act, 2019 — Section 27A, 72, 73Consumer Protection Act, 1986 — Section 24, 25(3), 27
Tribunals and Commissions04 Mar 2021Dismissed
Rajesh Swami & Anr. Vs M/S. Uniqur Builders & Developers & Anr.
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0027
Tribunals and Commissions01 Mar 2021
Shubro Roy Choudhury Vs Sare Gurugram Pvt. Ltd. (Previously Called Ramprastha Sare Realty Pvt. Ltd.)
National Consumer Disputes Redressal Commission · (2021) 03 NCDRC CK 0026
Tribunals and Commissions18 Nov 2020Allowed
Shalimar Estates (Pvt) Ltd. Vs Sushil Siwach
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0022
Tribunals and Commissions18 Nov 2020Dismissed
Catherine De Souza Vs Bank Of Maharashtra & Anr.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0021
Tribunals and Commissions17 Nov 2020Disposed Of
V. Munisamy Vs Sai Priya Constructions & Ors.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 11
Tribunals and Commissions16 Nov 2020Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Partha Sarathi Banerjee & Anr.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21bCode Of Criminal Procedure, 1973 — Section 173
Tribunals and Commissions16 Nov 2020Allowed
ICICI Lombard Gic Ltd. Vs Neema Saini & Ors.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0018
Tribunals and Commissions13 Nov 2020Partly Allowed
Shashi Bala Mittal & Anr. Vs Director, Local Government, Department Of Local Government & Anr.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 2(o)
Tribunals and Commissions12 Nov 2020Allowed
Golden Trust Financial Services Vs New India Assurance Company Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0016
Tribunals and Commissions12 Nov 2020Allowed
Dr. B. M. Gandhi Vs M. Tech Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0015
Tribunals and Commissions12 Nov 2020
Surappaneni Vidyasagar Vs Ramachandra Krishna Bhat
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0014
Finance Act, 1994 — Section 73(1)Consumer Protection Act, 1986 — Section 21(b), 24A, 27
Tribunals and Commissions12 Nov 2020Partly Allowed
M/S. Mangalam Organics Limited Vs New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions11 Nov 2020Dismissed
Reliance Nippon Life Insurance Co. Ltd. & Ors. Vs Sat Narayan Gupta
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b), 27
Tribunals and Commissions10 Nov 2020Disposed Of
Jayashree Automobiles Vs Dharmadas Pandey
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0008