Tribunals and Commissions10 Nov 2020Disposed Of
Haryana Urban Development Authority, Panchkula & Ors. Vs Ashwani Bamba & Anr.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0007
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 174 of 1,397
Tribunals and Commissions10 Nov 2020Disposed Of
Nitin Chainani & Anr. Vs M/S. Airbnd India & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 16, 22
Tribunals and Commissions09 Nov 2020Dismissed
Sunita & Anr. Vs Hdfc Standard Life Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions09 Nov 2020
Emaar Mgf Land Ltd. & Anr. Vs Ram Niwas Bansal
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 24(A)Punjab Apartment And Property Regulation Act, 1995 — Section 14
Tribunals and Commissions09 Nov 2020Dismissed
Capt. Anand Sarup Bhardwaj Vs Standard Chartered Bank
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Nov 2020Disposed Of
Kanpur Development Authority Vs Sudarshan Devi
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0003
Tribunals and Commissions09 Nov 2020Dismissed
National Insurance Co. Ltd. Vs Kopargaon Sahakari Sakhar Karkhana Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0002
Indian Boilers Act, 1923 — Section 7, 8
Tribunals and Commissions29 Oct 2020Dismissed
United India Insurance Co. Ltd. Vs Rajeshwar Singh (Since Deceased) & Anr.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Oct 2020Disposed Of
Vaman Nagesh Upaskar & Anr. Vs India Infoline Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(1)(b)
Tribunals and Commissions28 Oct 2020Dismissed
Dwarkadhis Projects Pvt. Ltd. Vs J. S. Yadav
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Oct 2020Allowed
Lite Bite Foods Pvt. Ltd. & Anr. Vs Himmat Iqbal Singh Jakhar
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0060
Tribunals and Commissions28 Oct 2020
Dr. Anil Kumar Singh Vs Wipro G.E. Healthcare
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0059
Tribunals and Commissions27 Oct 2020Dismissed
Rajasthan Housing Board Vs Capt. B.K. Gupta
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0056
Tribunals and Commissions27 Oct 2020Dismissed
Parkash Kaur Vs Everest Construction Company
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0055
Limitation Act, 1963 — Section 14Consumer Protection Act, 1986 — Section 17, 21, 21(a)(i), 21(1)(d)
Tribunals and Commissions27 Oct 2020Disposed Of
Sohan Bir Singh Vs Rajiv Singh, M/S. Prema Enterprises
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0054
Tribunals and Commissions27 Oct 2020Disposed Of
Punjab Urban Planning & Development Authority & Anr. Vs Gurvak Singh
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0048
Tribunals and Commissions26 Oct 2020Dismissed
Oriental Insurance Company Limited Vs Hotel Shakunt
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0047
Tribunals and Commissions26 Oct 2020Dismissed
Gangaprasad Hariprasad Jani & 5 Ors. Vs Oriental Insurance Company
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0046
Tribunals and Commissions23 Oct 2020Disposed Of
Improvement Trust, Barnala Vs Rahul Bansal & Anr.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0053
Tribunals and Commissions23 Oct 2020Disposed Of
Rahul Bansal & Anr. Vs Improvement Trust, Barnala
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0052