COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 168 of 1,397

Tribunals and Commissions27 Sept 2021Allowed/ Disposed Of

M/s. Bommidala Purnaiah Holdings. (P) Ltd Vs New India Assurance Company Ltd

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0045

Consumer Protection Act, 1986 — Section 21

Tribunals and Commissions24 Sept 2021Dismissed

Jalandhar Improvement Trust Vs Sukhdev Singh Sehgal

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0062

Tribunals and Commissions24 Sept 2021Dismissed

Arihant Shivank Infra Projects Limited Vs Renu Maheshwari

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0059

Tribunals and Commissions24 Sept 2021Dismissed

Bhawar Lal Vs General Manager, State Bank Of India & 2 Ors

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0058

Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

Tribunals and Commissions24 Sept 2021Dismissed

Mahatma Gandhi Housing Society Ltd Vs Girijadevi & 2 Ors

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0057

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions24 Sept 2021Dismissed

Runwal Developers Pvt. Ltd. & 4 Ors Vs Amit Maniklal Bhandari & Anr

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0053

Consumer Protection Act, 2019 — Section 72, 73

Tribunals and Commissions23 Sept 2021

Bhavya Construction & Developers Vs Virendra Pratap Singh S/O. Heera Lal Singh

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0060

Tribunals and Commissions22 Sept 2021Allowed

Sunil Monga & 2 Ors Vs Parsvnath Developers Ltd

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0043

Tribunals and Commissions22 Sept 2021Dismissed

SBI General Insurance Company Limited Vs M/s. Balaji Enterprises

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0042

Consumer Protection Act, 2019 — Section 51(1)

Tribunals and Commissions22 Sept 2021

Paras Jain Vs Amazon Seller Services Pvt. Ltd

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0027

Consumer Protection Act, 1986 — Section 12(1)(c), 14(1)(d)

Tribunals and Commissions22 Sept 2021Allowed

Eastman Exports Global Clothing Private Limited Vs ECGC Limited & Anr

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0026

Tribunals and Commissions21 Sept 2021

M/s. Kataria Automiles Vs Prabodhkant Damodaras Pandya & Anr

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0044

Consumer Protection Act, 1986 — Section 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(f), 13(1)(g)21(b)

Tribunals and Commissions21 Sept 2021Partly Allowed

Aashna Roy Vs Yogesh Deveshwar & Anr

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0039

Consumer Protection Act, 1986 — Section 12, 21Evidence Act, 1872 — Section 65B

Tribunals and Commissions21 Sept 2021Allowed

M/S. Anjaneya Jewellery Vs New India Assurance Co. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0038

Consumer Protection Act, 1986 — Section 12(1)(a), 13

Tribunals and Commissions21 Sept 2021Allowed

Sivarama Sarma Jonnalagadda & Anr Vs M/s Maruthi Corporation Limited & Anr

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0035

Consumer Protection Act, 1986 — Section 2(r), 21

Tribunals and Commissions21 Sept 2021Allowed

Ammani Dasari & Anr Vs M/s. Maruthi Vanyavrudhi Limited & Anr

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0034

Consumer Protection Act, 1986 — Section 2(r), 21

Tribunals and Commissions21 Sept 2021Dismissed

Giridhar Sampat Lanjewar Proprietor, M/s. Santosh Rice Mill, R/o. Shivaji Nagar, Tumsar, District-Bhandara (M.S) Vs New India Assurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0033

Tribunals and Commissions21 Sept 2021Dismissed

Head Of Dehradun Circle & Anr Vs Ld. Col. (Retd.) Rakesh Bansal S/o. Sh. Ms Bansal, (Senior Citizen)

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0032

Contract Act, 1872 — Section 72

Tribunals and Commissions21 Sept 2021Dismissed

Nakoda Machinery Pvt. Ltd Vs John Crasta & Anr

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0031

Consumer Protection Act, 1986 — Section 2(1)(d)

Tribunals and Commissions20 Sept 2021

Jaiprakash Associates Ltd Vs Avtar Singh Vinayak

National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0047

Insolvency And Bankruptcy Code, 2016 — Section 14