COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 165 of 1,397

Tribunals and Commissions22 Oct 2021Dismissed

Oriental Insurance Co. Ltd Vs Abdul Razak S/o Sri Idinabba Beary

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0063

Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 21(b), 24A(2)

Tribunals and Commissions22 Oct 2021Dismissed

M/S. Harpa Doors Pvt. Ltd Vs New India Assurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0062

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions22 Oct 2021Dismissed

K Star Rural Farmer Warehouse Vs N. Anki Reddy & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0058

Consumer Protection Act, 1986 — Section 2(1)(g), 21(b)

Tribunals and Commissions22 Oct 2021Disposed Of

Mohit Seth & Anr Vs Sunworld Residency Pvt. Ltd

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0051

Real Estate (Regulation and Development) Act, 2016 — Section 79

Tribunals and Commissions21 Oct 2021Disposed Of

Rajiv Malhotra & 2 Ors Vs M/s. Parsvnath Developers Limited & 3 Ors

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0059

Consumer Protection Act, 1986 — Section 19, 20, 21, 27Insurance Act, 1938 — Section — Section 2(28), 194A

Tribunals and Commissions20 Oct 2021Dismissed

Runwal Developers Pvt. Ltd. & 4 Ors Vs Amit Maniklal Bhandari & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0052

Tribunals and Commissions20 Oct 2021Dismissed

Municipal Corporation Bilaspur & Anr Vs Naveen Chopda S/o. Shri Sudarshan Chopda

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0050

Tribunals and Commissions20 Oct 2021Disposed Of

Abhinav Ashwin & Anr Vs Logix Infrasyructure Private Ltd

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0049

Tribunals and Commissions18 Oct 2021Partly Allowed

Atul Kumar Agarwal Vs Krrish Shalimar Projects Pvt. Ltd

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0038

Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 21(a)(i)

Tribunals and Commissions14 Oct 2021Dismissed

Dr. Shipra Tripathi, W/o Late Shri Sunit Kumar Ojha Vs M/s ICICI Bank Ltd & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0040

Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(1)

Tribunals and Commissions14 Oct 2021Dismissed

Shriram Bioseed Genetics Vs Praveen Sukhdeo Gavhane & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0039

Consumer Protection Act, 1986 — Section 13(1)(c)

Tribunals and Commissions13 Oct 2021Disposed Of

HDB Financial Services Ltd Vs Parmod Kumar Sharma & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0041

Tribunals and Commissions12 Oct 2021Dismissed

M/S. Champions Car & Anr Vs Nirmala Devi & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0068

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions12 Oct 2021Dismissed

Priti Sharma Vs Ashiana Landcraft Realty Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0053

Consumer Protection Act, 1986 — Section 22(2), 2(1)(d)

Tribunals and Commissions11 Oct 2021Dismissed

V. Kameswar Rao S/o. Shri V. Rama Murthy Vs Ratnesh Jaiswal & Anr

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0045

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions11 Oct 2021Dismissed

Dinesh Kumar Vs Muthoot Finance Limited

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0044

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions11 Oct 2021Partly Allowed

Anurag Agarwal & Anr Vs M/s Imperia Structure Ltd

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0028

Consumer Protection Act, 1986 — Section 2(d)(i), 2(7), 2(33), 2(37), 2(42), 12(1)(a), 18, 21, 85, 86Consumer Protection Act, 2019 — Section 3, 100, 107General Clauses Act, 1897 — Section 6

Tribunals and Commissions11 Oct 2021Partly Allowed

Amit Kumar Vs M/s Imperia Structure Ltd

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0027

Consumer Protection Act, 1986 — Section 2(d)(i), 2(7), 2(33), 2(37), 2(42), 12(1)(a), 18, 21, 85, 86Consumer Protection Act, 2019 — Section 3, 100, 107General Clauses Act, 1897 — Section 6

Tribunals and Commissions11 Oct 2021Partly Allowed

Jacob Thomas Kadakampallil & 3 Ors Vs Sahara Prime City Ltd

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0026

Consumer Protection Act, 1986 — Section 12(1)(c), 13(6), 21

Tribunals and Commissions11 Oct 2021Partly Allowed

Brigadier Harir Pant Vs M/s. Imperia Structure Ltd

National Consumer Disputes Redressal Commission · (2021) 10 NCDRC CK 0025

Consumer Protection Act, 1986 — Section 2(d)(i), 2(7), 2(33), 2(37), 2(42), 12(1)(a), 18, 21, 85, 86Consumer Protection Act, 2019 — Section 3, 100, 107General Clauses Act, 1897 — Section 6