Tribunals and Commissions15 Jun 2004Appeal allowed
SOW. SUSHILA MADHUKAR GURAV, SHARMA INDUSTRIAL ESTATE Vs SHANKAR VISHWAKARMA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 149
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 34 of 67
Tribunals and Commissions15 Jun 2004Appeal allowed
W.B.S.E.B. Vs RABINDRA NATH HALDAR
National Consumer Disputes Redressal Commission · 2004 3 CPR 586 : 2004 4 CPJ 179
Tribunals and Commissions15 Jun 2004Appeal partially allowed
CANARA BANK Vs TUSHAR SHANKARBHAI PATEL
National Consumer Disputes Redressal Commission · 2004 3 CLT 507 : 2004 3 CPR 638 : 2004 4 CPJ 183
Tribunals and Commissions15 Jun 2004Appeal dismissed
NEMI CHAND Vs Rajasthan Finance Corporation
National Consumer Disputes Redressal Commission · 2005 2 CPJ 337
Tribunals and Commissions15 Jun 2004Appeal dismissed
KIRTIKUMAR P. GANERIWALA Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 350
Tribunals and Commissions15 Jun 2004Appeal allowed
PREM LUTHRA Vs IFTEKHAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 541
Tribunals and Commissions15 Jun 2004
National Insurance Co. Ltd. Vs Vijaya Devi
National Consumer Disputes Redressal Commission · 2004 3 CPJ 559
Tribunals and Commissions15 Jun 2004Appeal allowed
EXECUTIVE ENGINEER/SOUTH TNEB (O And M), DINDIGUL Vs I. MARIARAJ
National Consumer Disputes Redressal Commission · 2005 2 CPJ 649
Tribunals and Commissions15 Jun 2004Appeal dismissed
Amar Singh Vs KUMAUN JAL SANSTHAN
National Consumer Disputes Redressal Commission · 2004 3 CPJ 693
Tribunals and Commissions14 Jun 2004Appeal allowed
MAHENDRA KUMAR ARORA Vs ELECTRO REFRIGERATION ENGINEERS
National Consumer Disputes Redressal Commission · 2003 3 UC 2017 : 2006 1 CPC 246 : 2006 1 CPJ 21
Tribunals and Commissions14 Jun 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs Om Prakash
National Consumer Disputes Redressal Commission · 2005 2 CPJ 363
Tribunals and Commissions14 Jun 2004Appeal partly allowed
RSEB Vs Radhey Shyam
National Consumer Disputes Redressal Commission · 2005 2 CPJ 506
Tribunals and Commissions13 Jun 2004Appeal dismissed
SUB-DIVISIONAL ENGINEER, TELE-GRAPHS, TUTICORIN Vs R. JEYALAKSHMI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 331 : 2005 1 CLT 46
Tribunals and Commissions11 Jun 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs Vijay Kumar Agarwal
National Consumer Disputes Redressal Commission · 2004 3 CLT 427 : 2004 4 CPJ 17
Tribunals and Commissions11 Jun 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs SURTU
National Consumer Disputes Redressal Commission · 2004 4 CPJ 158
Tribunals and Commissions11 Jun 2004Appeal allowed
Nagulal Vs Ajmer Vidyut Vitran Nigam Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 367
Tribunals and Commissions11 Jun 2004Appeal dismissed
GEETA GUPTA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPR 624 : 2004 3 CLT 136 : 2004 3 CPJ 399
Tribunals and Commissions11 Jun 2004Appeal dismissed
AMAR KUMAR SINGH ROY Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 415
Tribunals and Commissions11 Jun 2004Appeal allowed
B.S.N.L. Vs Anil Kumar Verma
National Consumer Disputes Redressal Commission · 2004 3 CLT 665 : 2004 3 CPJ 447
Tribunals and Commissions11 Jun 2004Appeal partly allowed
Prafulla Kumar Saha Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 524