Tribunals and Commissions10 Jun 2004Appeal dismissed
RADHEYSHYAM GUPTA , Appeal No. 805 of 2003 Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 3 CLT 462 : 2004 4 CPJ 115
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 35 of 67
Tribunals and Commissions10 Jun 2004Appeal dismissed
Life Insurance Corporation of India Vs ZAYADA BEGUM
National Consumer Disputes Redressal Commission · 2004 3 CLT 535 : 2004 4 CPJ 124 : 2005 1 CPR 229
Tribunals and Commissions10 Jun 2004Appeal dismissed
MOHINI DEVI Vs SHETRIYA SAHAKARI SADHAN SAMITI LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 320 : 2004 3 CPJ 285
Tribunals and Commissions10 Jun 2004
ARVIND K. SHAH Vs CITY LIFTS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 672 : 2004 3 CLT 555 : 2004 4 CPJ 296
Tribunals and Commissions10 Jun 2004Appeal dismissed
B.P.L. SERVICE CENTRE Vs Mohd. Hanif
National Consumer Disputes Redressal Commission · 2005 2 CPJ 396
Tribunals and Commissions10 Jun 2004Appeal dismissed
New India Assurance Co. Ltd. Vs VIJENDRA LAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 473 : 2004 3 CPR 253
Tribunals and Commissions10 Jun 2004Appeal disposed of
VIJAY UNIYAL Vs GABBAR SINGH PANWAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 513
Tribunals and Commissions10 Jun 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs KAPIL KUMAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 661 : 2005 2 CPR 137
Tribunals and Commissions10 Jun 2004Appeal dismissed
NATIONAL INSURANCE CO. Vs PRATAP SINGH BARGLEY
National Consumer Disputes Redressal Commission · 2004 3 CPJ 677
Tribunals and Commissions09 Jun 2004Appeal dismissed
NEW ASHA WOODEN WORKS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPR 602 : 2004 3 CLT 120 : 2005 1 CPJ 186
Tribunals and Commissions09 Jun 2004Appeal allowed
DINESH DUTT SHARMA Vs U.I.T. BHARATPUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 527
Tribunals and Commissions09 Jun 2004Appeal allowed
HARSHLAL BAHUGUNA Vs GOVIND SINGH BISHT
National Consumer Disputes Redressal Commission · 2004 3 CPJ 671
Tribunals and Commissions09 Jun 2004Appeal dismissed
SHANTA BHATIA Vs INDIAN STORES
National Consumer Disputes Redressal Commission · 2004 3 CPJ 674
Tribunals and Commissions09 Jun 2004
ASHOK VIJ Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 3 CPJ 696
Tribunals and Commissions08 Jun 2004Appeal dismissed
Mohammed Salim Vs State Bank of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 249 : 2004 3 CPR 120 : 2005 1 CLT 12
Tribunals and Commissions08 Jun 2004Appeal allowed
RAJUL PARAKH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 254 : 2005 1 CLT 9
Tribunals and Commissions08 Jun 2004
Ramesh Kumar Jain Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CLT 613 : 2004 3 CPJ 403 : 2004 3 CPR 136
Tribunals and Commissions08 Jun 2004Appeal dismissed
SANKET RAJU SHINDE Vs S.T. WATVE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 526
Tribunals and Commissions08 Jun 2004Appeal partly allowed
Life Insurance Corporation of India Vs MUNNA MIAN KURAISHI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 601
Tribunals and Commissions07 Jun 2004Appeal allowed
CHAIRMAN, CORPORATION BANK Vs MARKANTI RAJAIAH
National Consumer Disputes Redressal Commission · 2004 3 CLT 575 : 2004 3 CPR 678 : 2004 4 CPJ 254