Tribunals and Commissions02 Jun 2004Appeal partly allowed
SHIVRATAN SINGH NEGI Vs COMMANDANT, R.T.S. And D. DEPOT
National Consumer Disputes Redressal Commission · 2004 3 CPJ 310
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 37 of 67
Tribunals and Commissions02 Jun 2004Appeal dismissed
U.P.S.E.B. Vs BAHADUR SINGH DHAPOLA
National Consumer Disputes Redressal Commission · 2004 3 CLT 620 : 2004 3 CPJ 320
Tribunals and Commissions02 Jun 2004
FRANK BROTHERS And COMPANY (PUBLISHERS) LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 538
Tribunals and Commissions01 Jun 2004Appeal dismissed
ASSISTANT ENGINEER, RURAL/WEST/T.N.E.B., NATHAM Vs MEYYAN @ SIVA
National Consumer Disputes Redressal Commission · 2004 2 CPC 606 : 2004 4 CPJ 133
Tribunals and Commissions01 Jun 2004Appeal dismissed
NEW MINERVA OPTICAL AND WATCH CO. Vs DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 148
Tribunals and Commissions01 Jun 2004Appeal allowed
TAMIL NADU ELECTRICITY BOARD Vs SELVI SAMSULUHA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 690 : 2005 1 CPR 522
Tribunals and Commissions01 Jun 2004Appeal partly allowed
Superintending Engineer, Tamil Nadu Electricity Board Vs VICTOR CHRISTIAN RAJ
National Consumer Disputes Redressal Commission · 2004 3 CPJ 731
Tribunals and Commissions31 May 2004Appeal allowed
L.I.C. Of India Vs KARUR CONSUMER AND ENVIRONMENTAL PROTECTION COMMITTEE
National Consumer Disputes Redressal Commission · 2005 1 CPJ 113
Tribunals and Commissions31 May 2004Appeal allowed
CHENNAI TELEPHONES (NW) Vs S. KRISHNACHAND CHORDIA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 119
Tribunals and Commissions31 May 2004
TAMIL NADU HOUSING BOARD Vs TUTICORIN SANGARAPERI HOUSING BOARD
National Consumer Disputes Redressal Commission · 2005 1 CPJ 122
Tribunals and Commissions31 May 2004Revision Petition allowed
SREELATHA MURUGAPPAN Vs Anantharaman
National Consumer Disputes Redressal Commission · 2005 2 CPJ 256
Tribunals and Commissions31 May 2004Appeal dismissed
TIRATHRAM Vs Dena Bank
National Consumer Disputes Redressal Commission · 2004 2 CPR 670 : 2004 3 CPJ 263
Tribunals and Commissions31 May 2004Appeal dismissed
U.B. PANDEY Vs Tata Finance Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 294 : 2005 1 CPR 718
Tribunals and Commissions31 May 2004
NEEL RATNA SONI Vs XEROX MODI CORP. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 341
Tribunals and Commissions31 May 2004Appeal dismissed
CHHATTISGARH RAJYA SAHKARI AVAS SANGH MARYADIT Vs SYAMSUNDER SHARMA
National Consumer Disputes Redressal Commission · 2004 2 CPR 657 : 2004 3 CLT 109 : 2004 3 CPJ 391
Tribunals and Commissions31 May 2004Appeal dismissed
MUNICIPAL CORPORATION Vs BARJESH GAIND
National Consumer Disputes Redressal Commission · 2004 3 CPJ 393
Tribunals and Commissions31 May 2004Appeal disposed of
TAMIL NADU HOUSING BOARD Vs T.C. JAGADEESAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 509 : 2005 1 CPR 340
Tribunals and Commissions31 May 2004Appeal allowed
APARNA ASSOCIATES Vs C. Srinivasan
National Consumer Disputes Redressal Commission · 2004 3 CPJ 641
Tribunals and Commissions31 May 2004
JYOTI DUTT PANDEY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPR 665 : 2004 3 CLT 145 : 2004 4 CPJ 802
Tribunals and Commissions31 May 2004Appeal allowed
GANGARAM SINHA Vs Swaroop Chand Jain
National Consumer Disputes Redressal Commission · 2004 2 CPR 655 : 2004 3 CLT 111 : 2004 4 CPJ 807