Tribunals and Commissions07 Jun 2004Appeal allowed
ZONAL MANAGER, LIC OF INDIA Vs TMT. V. AMSAVENI
National Consumer Disputes Redressal Commission · 2004 3 CLT 588 : 2004 3 CPR 628 : 2004 4 CPJ 279
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 36 of 67
Tribunals and Commissions07 Jun 2004
ARAVAPALLI OMKARAM Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 305 : 2005 1 CLT 74 : 2005 1 CPR 329
Tribunals and Commissions07 Jun 2004Appeal dismissed
ASHOK KUMAR GUPTA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPR 642 : 2004 3 CLT 319 : 2004 3 CPJ 328
Tribunals and Commissions07 Jun 2004Appeal dismissed
SAMIR DUBE Vs R.P.G. CELCOM LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPR 615 : 2004 3 CLT 135 : 2004 3 CPJ 378
Tribunals and Commissions07 Jun 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs Dinesh Chandra
National Consumer Disputes Redressal Commission · 2004 3 CPJ 441
Tribunals and Commissions07 Jun 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs SWARNLATA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 547
Tribunals and Commissions07 Jun 2004Appeal allowed
R. SATYANARAYANAN Vs General Manager, Southern Railway
National Consumer Disputes Redressal Commission · 2004 3 CPJ 739
Tribunals and Commissions05 Jun 2004Appeal dismissed
BHARTIYA JEEVAN BIMA NIGAM Vs MURARI LAL TAMARKAR
National Consumer Disputes Redressal Commission · 2004 2 CPR 619 : 2005 2 CPJ 275
Tribunals and Commissions05 Jun 2004Appeal allowed
RAMKUMAR RAJORIYA Vs SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 673 : 2004 3 CPJ 483
Tribunals and Commissions05 Jun 2004
PYARELAL GUPTA Vs S.K. JIWANMAL
National Consumer Disputes Redressal Commission · 2004 2 CPR 616 : 2004 3 CLT 132 : 2005 1 CPJ 758
Tribunals and Commissions04 Jun 2004Appeal allowed
TAMIL NADU ELECTRICITY BOARD Vs Nachimuthu
National Consumer Disputes Redressal Commission · 2005 1 CPJ 289
Tribunals and Commissions04 Jun 2004Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs MOHD. SABEER
National Consumer Disputes Redressal Commission · 2004 3 CLT 617 : 2004 3 CPJ 377
Tribunals and Commissions04 Jun 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs DEEPAK GOYAL
National Consumer Disputes Redressal Commission · 2004 2 UC 1252 : 2004 3 CPJ 436
Tribunals and Commissions04 Jun 2004Appeal dismissed
Anil Kumar Pandey Vs INDER SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 456
Tribunals and Commissions04 Jun 2004
AIR INDIA Vs SVNR EXPORTS
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 7 : 2004 2 CPC 624 : 2004 3 CLT 238 : 2004 3 CPR 43
Tribunals and Commissions03 Jun 2004Appeal allowed
Telecom District Engineer Vs N.K. JOSHI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 399 : 2005 1 CLT 162
Tribunals and Commissions03 Jun 2004Appeal allowed
ASSISTANT ENGINEER, ELECTRICITY BOARD Vs V. RAJA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 645
Tribunals and Commissions03 Jun 2004Appeal dismissed
Hemlata Vs VIPIN PREMI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 694
Tribunals and Commissions02 Jun 2004Appeals dismissed
PRAFULBHAI MANEK Vs C.G. ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 3 CPR 149 : 2005 1 CLT 15 : 2005 1 CPJ 130
Tribunals and Commissions02 Jun 2004Appeals dismissed
BRANCH MANAGER, L.I.C. OF INDIA Vs A. LALITHA
National Consumer Disputes Redressal Commission · 2004 3 CPR 624 : 2004 4 CPJ 232