Tribunals and Commissions02 Jan 2004Appeal partly allowed
ASHOK TAMRAKAR And ASSOCIATES, BUILDING CONSULTANTS Vs NAVIN KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 232
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 67 of 67
Tribunals and Commissions02 Jan 2004Appeal allowed
Surinder Kumar Vs BABA MAKHAN SHAH LOBANA FOUNDATION
National Consumer Disputes Redressal Commission · 2005 4 CPJ 36
Tribunals and Commissions02 Jan 2004
RACHANA GUPTA Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 560
Tribunals and Commissions02 Jan 2004Appeal dismissed
Life Insurance Corporation of India Vs RAJESHWARI SATI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 705
Tribunals and Commissions01 Jan 2004Appeal allowed
National Insurance Co. Ltd. Vs SANJIDA KHATOON
National Consumer Disputes Redressal Commission · 2005 1 CPJ 336
Tribunals and Commissions01 Jan 2004Appeal allowed
AKHIL KUMAR JAIN Vs LALLAN PRASAD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 504