Tribunals and Commissions07 Jan 2004Appeal dismissed
HARADHAN HAZRA Vs DISTRICT ENGINEER, C.E.S.C. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 400
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 66 of 67
Tribunals and Commissions07 Jan 2004Appeal allowed
TELECOM DISTRICT Vs P. KARUPPANNAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 460
Tribunals and Commissions07 Jan 2004Appeal dismissed
BHILAI GOLDEN TRANSPORT CO. Vs RAIPUR SALES AGENCY
National Consumer Disputes Redressal Commission · 2004 2 CLT 428 : 2004 3 CPJ 487
Tribunals and Commissions07 Jan 2004Revision allowed
SWADESHI MARKETING AND RETAIL TRADING PVT. LTD. Vs NAMDEO BABASAHEB JADHAV
National Consumer Disputes Redressal Commission · 2004 2 CLT 526 : 2004 2 CPC 20 : 2004 2 CPJ 613
Tribunals and Commissions07 Jan 2004Appeal dismissed
BABULAL Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 720
Tribunals and Commissions06 Jan 2004Revision Petition dismissed
KAMINI GUPTA Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 611 : 2004 1 CPC 478 : 2004 1 CPJ 118 : 2004 1 CPR 71
Tribunals and Commissions06 Jan 2004Appeal allowed
Padmanaban Vs G. Shanmugam
National Consumer Disputes Redressal Commission · 2005 2 CPJ 473
Tribunals and Commissions05 Jan 2004Appeal dismissed
CHHABIRAM SAHU Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 479
Tribunals and Commissions05 Jan 2004Appeal allowed
C.E.S.C. Limited Vs KRISHNADHAN NAG
National Consumer Disputes Redressal Commission · 2004 2 CPJ 500
Tribunals and Commissions05 Jan 2004
R. PONNAPPAN (DENTIST)-/ Vs V. MOHAN (TEACHER)
National Consumer Disputes Redressal Commission · 2004 1 CPC 494 : 2004 1 CPJ 518 : 2004 2 CLT 323 : 2005 1 CPR 44
Tribunals and Commissions04 Jan 2004
KIRAN KUMAR GUPTA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 535
Tribunals and Commissions03 Jan 2004Appeal dismissed
DELHI VIDYUT BOARD Vs MANOHAR LAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 307
Tribunals and Commissions03 Jan 2004Appeal dismissed
BANK OF AMERICA N.A. Vs Rajesh Kumar Mittal
National Consumer Disputes Redressal Commission · 2004 2 CPJ 310
Tribunals and Commissions03 Jan 2004
Yudhvir Singh Vs CITI BANK
National Consumer Disputes Redressal Commission · 2004 3 CLT 623 : 2004 3 CPJ 331 : 2005 2 CPR 58
Tribunals and Commissions03 Jan 2004Appeal disposed of
PRADEEP KUMAR GOEL Vs Lunar Diamonds Limited
National Consumer Disputes Redressal Commission · 2004 3 CPJ 354
Tribunals and Commissions03 Jan 2004
B.C. BHANDARI Vs AMARJIT SINGH JOHAR And SONS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 403
Tribunals and Commissions03 Jan 2004Appeal dismissed
SUKHBIR SINGH BAHL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 408
Tribunals and Commissions03 Jan 2004Appeals dismissed
MAHINDER SINGH Vs PASCOS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 434
Tribunals and Commissions03 Jan 2004
SANJIV CHAKRAVARTY Vs DELHI DEVELOPMENT AUTHORITY-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CLT 518 : 2004 2 CPC 13 : 2004 2 CPJ 595
Tribunals and Commissions03 Jan 2004Appeal disposed of
R. BALAMMA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 609 : 2005 1 CPR 133