Tribunals and Commissions19 Jan 2004Appeal dismissed
SOUTHERN PENINSULA HOUSING LIMITED Vs VINCENT RAJKUMAR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 578
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 64 of 67
Tribunals and Commissions19 Jan 2004Appeal allowed
New India Assurance Co. Ltd. Vs SOOSAI
National Consumer Disputes Redressal Commission · 2004 1 CLT 672 : 2005 1 CPJ 698
Tribunals and Commissions19 Jan 2004Revision Petition allowed
R. BALAGURU Vs Daily Thanthi
National Consumer Disputes Redressal Commission · 2005 1 CPJ 746
Tribunals and Commissions16 Jan 2004Appeal disposed of
GOWARDHAN KANWAR Vs STATE INSURANCE And G.P.F.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 738
Tribunals and Commissions16 Jan 2004Appeal partly allowed
TAHER MOHAMMED PIR MOHAMMED Vs JAMIL KHAN HAFIZ NAZIR KHAN PLOTWALE
National Consumer Disputes Redressal Commission · 2004 2 CPC 94 : 2004 2 CPJ 367 : 2004 2 CPR 230
Tribunals and Commissions16 Jan 2004
DARSHAN KAUR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 583
Tribunals and Commissions15 Jan 2004Appeal allowed
POONA BANGALORE CARRIERS Vs RAJNEESH TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2004 1 CLT 467 : 2004 1 CPC 492 : 2004 2 CPJ 118
Tribunals and Commissions15 Jan 2004Appeal allowed
WBSEB. Vs HEMENDRA CHANDRA SARKAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 251 : 2004 2 CPR 103 : 2004 3 CLT 207
Tribunals and Commissions15 Jan 2004Appeal allowed
SEEMA VERMA Vs MANAGER, ASHOK LEYLAND FINANCE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 257
Tribunals and Commissions15 Jan 2004
RAJASTHAN PACKING CO. (P) LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 714
Tribunals and Commissions14 Jan 2004Appeal allowed
CONSUMER AND HUMAN RIGHTS FORUM Vs KOTAK MAHINDRA FINANCE LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 475 : 2004 1 CPJ 94 : 2004 1 CPR 92 : 2004 2 CLT 273
Tribunals and Commissions14 Jan 2004Appeal dismissed
POLYMECH PLAST MACHINES LTD. Vs APPLE PLAST PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPR 218 : 2006 4 CPJ 172
Tribunals and Commissions14 Jan 2004Appeal dismissed
SAVIKAR PLYBOARDS LTD. Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 172 : 2004 3 CLT 28
Tribunals and Commissions14 Jan 2004Appeal disposed of
Soma Devi Vs GEETA RAM
National Consumer Disputes Redressal Commission · 2005 2 CPJ 331
Tribunals and Commissions14 Jan 2004
MANDLA-BALAGHAT KSHETRIYA GRAMIN BANK Vs NATIONAL INSURANCE COMPANY LTD.-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPJ 513
Tribunals and Commissions14 Jan 2004Appeals dismissed
PUNJAB SMALL INDUSTRIES And EXPORT CORPORATION LTD. Vs LT. COL. T.S. BAKSHI
National Consumer Disputes Redressal Commission · 2004 2 CLT 537 : 2004 2 CPJ 681
Tribunals and Commissions14 Jan 2004Appeals dismissed
SUSHILA BAI SHUKLA Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 1 CLT 561 : 2005 1 CPJ 78
Tribunals and Commissions14 Jan 2004
AJAY ENTERPRISES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 47 : 2004 1 CPC 430 : 2004 1 CPR 53 : 2004 2 CPJ 17
Tribunals and Commissions13 Jan 2004Appeal partly allowed
EITCHER MOTORS LIMITED Vs P.N. RANDIVE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 22
Tribunals and Commissions13 Jan 2004Appeal allowed
New India Assurance Company Ltd. Vs GUDALA RAVI KUMAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 213