Tribunals and Commissions27 Jan 2004Appeal allowed
LIKHMA RAM SAHARAN Vs Branch Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 500
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 62 of 67
Tribunals and Commissions27 Jan 2004Appeal dismissed
SAROJ VYAS Vs SETHI MEDICAL STORE
National Consumer Disputes Redressal Commission · 2004 3 CPJ 546
Tribunals and Commissions27 Jan 2004Appeal disposed of
DISTRICT INDUSTRIES CENTRE Vs MRS. SARASWATHI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 89
Tribunals and Commissions24 Jan 2004
KALPANA DUBE Vs MAXWORTH TOWNSHIP LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 318
Tribunals and Commissions24 Jan 2004Appeal partly allowed
Oriental Insurance Co. Ltd. Vs JOGINDER KAUR SAHNI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 360
Tribunals and Commissions24 Jan 2004
ANOOP K. JOSHI Vs ANSAL PROPERTIES And INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 385
Tribunals and Commissions24 Jan 2004
ATUL VIRMANI Vs HOTEL HAYAT REGENCY-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPJ 392
Tribunals and Commissions24 Jan 2004
Rachna Sharma Vs INSTITUTE OF MARKETING And MANAGEMENT-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPJ 397
Tribunals and Commissions24 Jan 2004
KALAMKARI DESIGNERS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 422
Tribunals and Commissions24 Jan 2004Appeal partly allowed
R.C. SRIVASTAVA Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 437
Tribunals and Commissions23 Jan 2004Application disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs JAYANT PAPER MILLS LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 8
Tribunals and Commissions23 Jan 2004Appeal allowed
Tamilnad Mercantile Bank Ltd. Vs S. NAGARATHINAM
National Consumer Disputes Redressal Commission · 2004 2 CPC 79 : 2004 2 CPJ 330
Tribunals and Commissions23 Jan 2004Appeal dismissed
RADHESHYAM AUTO AGENCY Vs VIJAYKUMAR SHANKERLAL PATEL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 397 : 2005 1 CLT 121
Tribunals and Commissions22 Jan 2004Appeal allowed
Life Insurance Corporation of India Vs POORAN PRAKASH
National Consumer Disputes Redressal Commission · 2004 2 CPC 81 : 2004 2 CPJ 368
Tribunals and Commissions22 Jan 2004Appeal dismissed
LATA PAREEK Vs S.G. POLYMERS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 370
Tribunals and Commissions22 Jan 2004Appeals partly allowed
Kamla Devi Vs UPHAR MEDICAL BANIPARK JAIPUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 445 : 2005 1 CLT 163
Tribunals and Commissions22 Jan 2004Appeal allowed
Sarvajeet Singh Vs BATRA HOTEL, RAWATSAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 549
Tribunals and Commissions22 Jan 2004Appeal partly allowed
United India Insurance Company Ltd. Vs DILIP INDUSTRIES
National Consumer Disputes Redressal Commission · 2004 2 CPC 65 : 2004 2 CPJ 663
Tribunals and Commissions22 Jan 2004Appeal allowed
MUKAT HOSPITAL AND HEART INSTITUTE Vs Brij Lal
National Consumer Disputes Redressal Commission · 2004 2 CPJ 719
Tribunals and Commissions22 Jan 2004
JAYBHARAT FABRICS MILLS LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 732 : 2005 1 CPR 118