Tribunals and Commissions29 Jan 2004
NEEL KAMAL Vs VIDYA NIKETAN BIRLA PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 438 : 2005 2 CPR 64
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 61 of 67
Tribunals and Commissions29 Jan 2004
ROOPESH KUMAR VERMA Vs K.K. TAILORS
National Consumer Disputes Redressal Commission · 2004 2 CPC 380 : 2004 3 CPJ 454 : 2004 3 CPR 453
Tribunals and Commissions29 Jan 2004Appeal dismissed
RAKESH RANJAN SINHA Vs S.K. DAS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 497 : 2004 3 CPR 455
Tribunals and Commissions29 Jan 2004
MC ADAMS BALSEN CHLORATES PRIVATE LIMITED Vs CHIEF ELECTRICAL INSPECTOR TO GOVERNMENT
National Consumer Disputes Redressal Commission · 2004 3 CPJ 502
Tribunals and Commissions29 Jan 2004
AVI AUTOS Vs Jagdev Singh
National Consumer Disputes Redressal Commission · 2004 2 CPJ 739
Tribunals and Commissions29 Jan 2004Appeal partly allowed
COMMERCIAL MANAGER, E. RAILWAY Vs GIRDHARILAL SARAF
National Consumer Disputes Redressal Commission · 2004 4 CPJ 777
Tribunals and Commissions28 Jan 2004Appeal dismissed
PUSHPA V. LULLA Vs ANNAPURNA R. RAWAL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 121
Tribunals and Commissions28 Jan 2004Appeal dismissed
KIM SINHA Vs BHARATI CELLULAR LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPC 347 : 2004 3 CPJ 344
Tribunals and Commissions28 Jan 2004Appeal dismissed
POSTMASTER, WALAJAPET POST OFFICE Vs N. DURAISAMY
National Consumer Disputes Redressal Commission · 2004 2 CPC 77 : 2004 2 CPJ 347
Tribunals and Commissions28 Jan 2004Appeal dismissed
North Delhi Power Limited Vs P.C. SACHDEV
National Consumer Disputes Redressal Commission · 2004 2 CPC 353 : 2004 3 CPJ 364
Tribunals and Commissions28 Jan 2004Appeal allowed
RAJENDRA PRASAD TIWARY Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2007 1 CPJ 391
Tribunals and Commissions28 Jan 2004Appeal dismissed
SUPTD., POST OFFICE Vs SUGAN CHAND
National Consumer Disputes Redressal Commission · 2004 3 CLT 684 : 2004 3 CPJ 514 : 2005 2 CPR 44
Tribunals and Commissions28 Jan 2004
DHILLON TRANSPORT AGENCY Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 568
Tribunals and Commissions28 Jan 2004Appeal dismissed
GYANENDRA JHA Vs S.D.O., TELEPHONES
National Consumer Disputes Redressal Commission · 2004 2 CPC 64 : 2004 2 CPJ 641
Tribunals and Commissions28 Jan 2004Appeal allowed
SPECIAL OFFICER, SASARAM MUNICIPALITY Vs Sarju Prasad
National Consumer Disputes Redressal Commission · 2004 2 CPC 57 : 2004 2 CPJ 675
Tribunals and Commissions28 Jan 2004Appeals partially allowed
RAJ. HOUSING BOARD Vs YOGENDER SINGH PUNDIR-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPC 366 : 2004 3 CPJ 443 : 2005 2 CPR 142
Tribunals and Commissions27 Jan 2004Appeal dismissed
Life Insurance Corporation of India Vs HARPREET KAUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 354 : 2005 2 CPR 356
Tribunals and Commissions27 Jan 2004Appeal allowed
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY Vs R. SOMASUNDARAM
National Consumer Disputes Redressal Commission · 2004 2 CPJ 357 : 2005 1 CPR 176
Tribunals and Commissions27 Jan 2004Appeal dismissed
JAYPEE ELECTRONICS PVT. LTD. Vs P. KRISHNAMURTHY
National Consumer Disputes Redressal Commission · 2005 3 CPJ 431
Tribunals and Commissions27 Jan 2004Appeals dismissed
UMMEDMAL JAIN Vs CHAIRMAN, RSRTC
National Consumer Disputes Redressal Commission · 2004 3 CPJ 446