Tribunals and Commissions21 Jan 2004Revision Petition dismissed
RANBIR SINGH CHAUDHARY Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 2004 2 AWC 439 : 2004 2 CPC 225 : 2004 2 JCLR 740 : 2004 4 CPJ 32
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 63 of 67
Tribunals and Commissions21 Jan 2004Appeal dismissed
NACHHATTAR SINGH Vs CHIEF ENGINEER, ELECTRICITY SUPPLY DEPARTMENT
National Consumer Disputes Redressal Commission · 2004 2 CPJ 334
Tribunals and Commissions21 Jan 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs MALENDRA SINGH BABRA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 560 : 2004 2 CLT 379
Tribunals and Commissions20 Jan 2004Allowed
GIRISH CHANDER Vs AMERICAN CONSOLIDATION SERVICES LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 433 : 2004 1 CPR 55 : 2004 2 CPJ 5
Tribunals and Commissions20 Jan 2004Disposed Of
VIRENDRA KHULLAR Vs AMERICAN CONSOLIDATION SERVICES LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 73 : 2004 1 JCLR 1064 : 2004 2 CLT 277
Tribunals and Commissions20 Jan 2004Appeal allowed
NIRMAL KUMAR BHANDARI Vs MEWAR JAWA GAS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 553
Tribunals and Commissions19 Jan 2004Partly Allowed
SATYA DEO MALVIYA Vs LIFE INSURANCE CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 608 : 2004 1 CPC 476 : 2004 1 CPJ 96 : 2004 1 CPR 68
Tribunals and Commissions19 Jan 2004Appeal dismissed
RATANCHAND MORARKAR Vs BANK OF MAHARASHTRA, BOMBAY
National Consumer Disputes Redressal Commission · 2004 1 CLT 606 : 2004 1 CPC 589 : 2004 1 CPR 66 : 2004 2 CPJ 25
Tribunals and Commissions19 Jan 2004Allowed
KUMAR TEXTILES PVT. LTD. Vs TAMIL NADU ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 2 CLT 682 : 2004 2 CPC 157 : 2004 3 CPJ 23
Tribunals and Commissions19 Jan 2004Appeal allowed
NATVARLAL A. JANI Vs Union of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 778
Tribunals and Commissions19 Jan 2004
DHANWATI KUMAR Vs S.K. JHUNJHUNWALA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 162
Tribunals and Commissions19 Jan 2004Appeal allowed
TAMIL NADU HOUSING BOARD Vs J. VICTOR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 214
Tribunals and Commissions19 Jan 2004Appeal dismissed
AIR INDIA Vs K.B. DURGA
National Consumer Disputes Redressal Commission · 2004 3 CLT 627 : 2004 3 CPJ 339
Tribunals and Commissions19 Jan 2004
Life Insurance Corporation of India Vs JASHVANTIBEN RAMESHCHANDRA JAISWAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 345
Tribunals and Commissions19 Jan 2004Appeal allowed
PADMA N. RAO Vs Ashabai
National Consumer Disputes Redressal Commission · 2004 1 CPR 609 : 2004 2 CLT 151 : 2004 2 CPJ 365
Tribunals and Commissions19 Jan 2004Appeal dismissed
Life Insurance Corpn. of India Vs V. TAMIL SELVI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 420 : 2005 2 CPR 361
Tribunals and Commissions19 Jan 2004Appeal allowed
Assistant Provident Fund Commissioner Vs ISHWAR LAL VERGE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 439
Tribunals and Commissions19 Jan 2004Appeal dismissed
SURESHBHAI NARAYANLAL JOSHI Vs MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 469
Tribunals and Commissions19 Jan 2004Appeal allowed
Branch Manager, Oriental Insurance Company Ltd. Vs INDURANI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 487
Tribunals and Commissions19 Jan 2004Appeal allowed
S.T.I.C. TRAVELS (P.) LTD. Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2004 1 CLT 652 : 2004 1 CPR 452 : 2004 2 CPJ 547