Tribunals and Commissions13 Jan 2004Appeals dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2004 2 CLT 609 : 2004 2 CPJ 248
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 65 of 67
Tribunals and Commissions13 Jan 2004Appeal allowed
MURALI LAL PODDAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CLT 447 : 2004 2 CPJ 68 : 2004 3 CPR 468
Tribunals and Commissions12 Jan 2004Appeal allowed
KRISHNAN NAIR Vs V. SASI NADAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 716 : 2004 3 CPR 382
Tribunals and Commissions12 Jan 2004Appeal allowed
Allahabad Development Authority Vs RAJNI NAGAR-Opposite party
National Consumer Disputes Redressal Commission · 2005 1 CPJ 20
Tribunals and Commissions12 Jan 2004Appeal dismissed
AJAY KUMAR Vs Devendra Nath
National Consumer Disputes Redressal Commission · 2004 2 CPJ 482
Tribunals and Commissions12 Jan 2004Appeal dismissed
LALITA BOTHRA Vs ICICI LIMITED
National Consumer Disputes Redressal Commission · 2004 1 CPC 269 : 2004 2 CPJ 543
Tribunals and Commissions12 Jan 2004Appeal dismissed
L.I.C. Of India Vs RINKU PANDEY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 545
Tribunals and Commissions12 Jan 2004Appeal dismissed
TARUN CHOUDHARY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 650
Tribunals and Commissions10 Jan 2004Appeal disposed of
DISTRICT MANAGER, food corporation of india Vs MAITI MAZAR
National Consumer Disputes Redressal Commission · 2004 3 CLT 299 : 2004 3 CPJ 506 : 2004 3 CPR 21
Tribunals and Commissions10 Jan 2004
J.S. PAUL Vs A. BARKATAKI
National Consumer Disputes Redressal Commission · 2004 3 CLT 339 : 2004 3 CPR 333 : 2004 4 CPJ 743
Tribunals and Commissions09 Jan 2004Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs DEVINDER K. GUPTA
National Consumer Disputes Redressal Commission · 2004 1 CPC 524 : 2004 3 CPJ 355
Tribunals and Commissions09 Jan 2004Revision Petition allowed
C. SELVAKUMAR Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 708
Tribunals and Commissions08 Jan 2004
ALOK KHANNA Vs DIAMOND TRANSPORT OF INDIA
National Consumer Disputes Redressal Commission · 2004 2 CLT 562 : 2004 2 CPJ 242
Tribunals and Commissions08 Jan 2004Revision disposed of
AMRITA VENKATESWARLU Vs KIRLOSKAR INVESTMENTS AND FINANCE LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPR 122 : 2004 3 CLT 170 : 2005 1 CPJ 308
Tribunals and Commissions08 Jan 2004Appeal allowed
TAHSILDAR, TAHSILDAR OFFICE, CUDDALORE Vs D. KANAKAVALLI
National Consumer Disputes Redressal Commission · 2004 1 CPR 611 : 2004 2 CLT 153 : 2004 2 CPJ 461
Tribunals and Commissions08 Jan 2004Revision Petition dismissed
G. Subramania Pillay Vs V. Balaganesan
National Consumer Disputes Redressal Commission · 2004 2 CLT 412 : 2004 2 CPJ 55 : 2004 3 CPR 595
Tribunals and Commissions08 Jan 2004Appeal dismissed
CHAIRMAN, RSEB Vs Jagdish Prasad Gupta
National Consumer Disputes Redressal Commission · 2004 2 CPJ 744
Tribunals and Commissions08 Jan 2004Appeal allowed
CADBURY INDIA LIMITED Vs RAKESH KAUSHAL
National Consumer Disputes Redressal Commission · 2004 2 CLT 105 : 2004 2 CPJ 772 : 2004 2 CPR 109
Tribunals and Commissions07 Jan 2004Complaint allowed
DIAMOND ELASTOMERS PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPJ 250
Tribunals and Commissions07 Jan 2004Appeal allowed
GODREJ APPLIANCES LTD. Vs S. Rajendran
National Consumer Disputes Redressal Commission · 2005 3 CPJ 198