Tribunals and Commissions04 Feb 2004
SARDAR SINGH THAKUR Vs DIVISIONAL ENGINEER CITY (SOUTH), M.P. ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 378
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 60 of 67
Tribunals and Commissions04 Feb 2004
ADROIT INDUSTRIES (INDIA) LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 598 : 2004 1 CPC 611 : 2004 1 CPR 388 : 2004 2 CPJ 750
Tribunals and Commissions03 Feb 2004Appeal dismissed
National Insurance Co. Ltd. Vs tRESIA LILLY
National Consumer Disputes Redressal Commission · 2006 2 CPJ 241
Tribunals and Commissions03 Feb 2004Disposed Of
KRUSHI UTTAPANNA BAZAR SAMITI SECRETARY Vs LIC of India
National Consumer Disputes Redressal Commission · 2007 1 CPJ 67
Tribunals and Commissions03 Feb 2004
P.R. GUPTA Vs TELECOM. DEPTT.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 248
Tribunals and Commissions03 Feb 2004Appeal allowed
AKALANKA JINDAL Vs Union of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 264
Tribunals and Commissions03 Feb 2004Appeal allowed
NOVA INDUSTRIES PRIVATE LIMITED Vs GENERAL POST OFFICE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 306
Tribunals and Commissions31 Jan 2004Appeal dismissed
Life Insurance Corporation of India Vs Mahendra Kumar
National Consumer Disputes Redressal Commission · 2004 2 CPC 83 : 2004 2 CPJ 383
Tribunals and Commissions30 Jan 2004Appeal dismissed
Union of India Vs FERTICHEM (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CLT 24 : 2004 3 CPR 274 : 2005 1 CPJ 139
Tribunals and Commissions30 Jan 2004
MADURAI CORPORATION Vs SOUTH INDIA CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 177
Tribunals and Commissions30 Jan 2004
SNEHLATA DUGAL Vs APPLE FINANCE LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 196
Tribunals and Commissions30 Jan 2004Petition dismissed
JODHPUR VIDYUT VITRAN NIGAM Vs R.K. Yadav
National Consumer Disputes Redressal Commission · 2004 3 CPJ 451 : 2005 2 CPR 91
Tribunals and Commissions30 Jan 2004Appeal allowed
DISTRICT MANAGER, TELEPHONES, EAST CHAMPARAN Vs ALOK VATSE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 523
Tribunals and Commissions30 Jan 2004Appeal partly allowed
POSTAL AND TELEGRAPH DEPARTMENT Vs RANDHEER CONSTRUCTIONS CO.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 568
Tribunals and Commissions30 Jan 2004Appeal dismissed
BISHNU MONDAL Vs SENIOR STATION SUPERINTENDENT, W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 95 : 2004 2 CPR 493
Tribunals and Commissions30 Jan 2004Appeals disposed of
ELECTRO POINT HIGH TECH VIDE CAMERA SERVICE CENTRE Vs Kannan
National Consumer Disputes Redressal Commission · 2004 2 CPC 60 : 2004 2 CPJ 664
Tribunals and Commissions29 Jan 2004Revision dismissed
MEERA And CO. LTD. Vs CHINAR SYNTEX LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 687 : 2004 2 CPJ 24
Tribunals and Commissions29 Jan 2004
Bhola Pandey Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2005 2 CPJ 292
Tribunals and Commissions29 Jan 2004Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs AMARJOT SINGH BATH
National Consumer Disputes Redressal Commission · 2004 2 CLT 625 : 2004 2 CPJ 326
Tribunals and Commissions29 Jan 2004Appeal allowed
TRUSTEE, BIRLA JUTE And INDUSTRIES LTD. Vs BHABATOSH MUKHERJEE
National Consumer Disputes Redressal Commission · 2004 3 CLT 200 : 2004 3 CPJ 382