Tribunals and Commissions09 Feb 2004Appeal partly allowed
C.E.S.C. Limited Vs RASHIDUL HASSAN
National Consumer Disputes Redressal Commission · 2004 2 CPJ 43
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 59 of 67
Tribunals and Commissions09 Feb 2004Appeal partly allowed
ANAND NILKANTH SHETE Vs SULABHA SURESH SALVI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 101
Tribunals and Commissions09 Feb 2004Appeal partly allowed
SANSKRUT COMFORT SYSTEM LTD. Vs MOHD. ANIS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 276
Tribunals and Commissions09 Feb 2004Appeal dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs Shanti Prasad Jain
National Consumer Disputes Redressal Commission · 2004 2 CPR 338 : 2004 4 AWC 490 : 2005 1 JCLR 972 : 2005 3 CPJ 336
Tribunals and Commissions09 Feb 2004Appeal dismissed
E. OM PRAKASH Vs SAKTHI MOTORS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 604
Tribunals and Commissions09 Feb 2004Appeal allowed
C.C. CHELLAPPAN Vs CHENNAI BOTTLING CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 175 : 2005 2 CPJ 636
Tribunals and Commissions09 Feb 2004Appeal allowed
New India Assurance Co. Ltd. Vs S. Arumugam
National Consumer Disputes Redressal Commission · 2004 2 CPJ 676 : 2004 3 CPR 386
Tribunals and Commissions09 Feb 2004Appeal disposed of
W.B.S.E.B. Vs MANOJ ADHIKARY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 703
Tribunals and Commissions09 Feb 2004Appeal dismissed
COMMERCIAL OFFICER N.W. Vs P.L. Meyyappan
National Consumer Disputes Redressal Commission · 2005 2 CPJ 715
Tribunals and Commissions09 Feb 2004Appeal disposed of
BALJEET Vs RAM SETTALITE SYSTEM
National Consumer Disputes Redressal Commission · 2004 4 CPJ 783 : 2005 1 CPR 310
Tribunals and Commissions07 Feb 2004Appeal allowed
MARBLE CITY HOSPITAL And RESEARCH CENTRE Vs V.R. SONI
National Consumer Disputes Redressal Commission · 2004 2 CLT 435 : 2004 2 CPJ 102
Tribunals and Commissions07 Feb 2004Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs KABA ENTERPRISES
National Consumer Disputes Redressal Commission · 2004 1 CPC 634 : 2004 2 CLT 579 : 2004 2 CPJ 207
Tribunals and Commissions07 Feb 2004Appeal dismissed
SHEKHAR SANGEWAR Vs SR. DIVISIONAL MANAGER, L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 339
Tribunals and Commissions07 Feb 2004Appeal allowed
ZEN Vs GATI CARGO MANAGEMENT SERVICE
National Consumer Disputes Redressal Commission · 2004 2 CPC 71 : 2004 2 CPJ 711
Tribunals and Commissions06 Feb 2004Appeal allowed
WBSEB Vs BHUPESH CHATTERJEE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 495
Tribunals and Commissions06 Feb 2004Appeal dismissed
Chhattisgarh State Electricity Board Vs GAJADHAR PRASAD KESARWANI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 732
Tribunals and Commissions05 Feb 2004Appeal partly allowed
EKIDO TOURS And TRAVELS Vs GURDIAL BHASIN
National Consumer Disputes Redressal Commission · 2004 3 CLT 635 : 2004 3 CPJ 341
Tribunals and Commissions05 Feb 2004Appeal disposed of
CESC Ltd. Vs ABHOY JAISWAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 381
Tribunals and Commissions05 Feb 2004Appeal dismissed
New India Assurance Co. Ltd. Vs VIMAL CHAND JAIN
National Consumer Disputes Redressal Commission · 2004 2 CLT 417 : 2004 2 CPJ 49
Tribunals and Commissions04 Feb 2004
ABDUL MATEEN Vs KHADI GRAMODHYOG COMMISSION
National Consumer Disputes Redressal Commission · 2004 2 CPC 74 : 2004 2 CPJ 370