Tribunals and Commissions25 Feb 2004Appeal dismissed
Life Insurance Corporation of India Vs PHATANGI DEVI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 692
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 57 of 67
Tribunals and Commissions24 Feb 2004Dismissed
S N NETRAGAONKAR Vs LILA JOSHI
National Consumer Disputes Redressal Commission · 2007 1 CPJ 66
Tribunals and Commissions24 Feb 2004Appeal dismissed
RAMCHAND J. UTTAMCHANDANI Vs MANAGER, DEPOSITORY SERVICES, INDIAN OVERSEAS BANK
National Consumer Disputes Redressal Commission · 2004 2 CPJ 774
Tribunals and Commissions23 Feb 2004C.A. rejected
GLOBE SERVICE STATION Vs PAL-PEUGEOT LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 4
Tribunals and Commissions23 Feb 2004Appeal dismissed
L.I.C. Of India Vs SUNIL KUMAR
National Consumer Disputes Redressal Commission · 2004 1 CPC 462 : 2004 2 CLT 529 : 2004 2 CPJ 636
Tribunals and Commissions23 Feb 2004Appeal allowed
REGISTRAR, RAJASTHAN UNIVERSITY Vs MANISH SRIVASTAVA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 787
Tribunals and Commissions20 Feb 2004Appeal allowed
HOTEL SUPREME PVT. LTD. Vs Tamil Nadu Industrial Investment Corporation
National Consumer Disputes Redressal Commission · 2005 2 CPJ 141
Tribunals and Commissions20 Feb 2004Appeal allowed
DEFENCE, GOVT. OF TAMIL NADU Vs S. ELANGO
National Consumer Disputes Redressal Commission · 2005 1 CPJ 387
Tribunals and Commissions20 Feb 2004
P. SOUMYA Vs JYOTHISHMATHI INSTITUTE OF TECHNOLOGY AND SCIENCE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 405 : 2005 1 CLT 137
Tribunals and Commissions20 Feb 2004Appeals dismissed
GRAHA AGENCY Vs S. VENKATASWAMY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 559
Tribunals and Commissions20 Feb 2004Appeal allowed
CANARA BANK (SREE RAMAPURAM BRANCH DINDIGUL) Vs M. CHANDRAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 609
Tribunals and Commissions20 Feb 2004
VANDANA MANOHAR DICHOLKAR Vs SHASHIKANT UMAKANT MALVE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 781
Tribunals and Commissions20 Feb 2004
SUSHIL KUMAR SACHDEVA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 41
Tribunals and Commissions19 Feb 2004Revision dismissed
LT. COL. LAKHBIR SINGH BEDI Vs MODERN DENIM LTD.
National Consumer Disputes Redressal Commission · 2004 2 CLT 659 : 2004 2 CPC 176 : 2004 2 CPR 45 : 2004 3 CPJ 20
Tribunals and Commissions19 Feb 2004Appeal allowed
MIRC ELECTRONICS LTD. Vs M.C. Manickam
National Consumer Disputes Redressal Commission · 2004 1 CPC 586 : 2004 1 CPR 81 : 2004 2 CLT 439 : 2004 2 CPJ 33
Tribunals and Commissions19 Feb 2004Appeal allowed
L.I.C. Of India Vs A. MANGAYARKARASI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 548
Tribunals and Commissions19 Feb 2004
ARUP KUMAR BHATTACHARYA Vs KUNDU TIRTHA SPECIAL
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 3 : 2004 1 CLT 615 : 2004 1 CPC 593 : 2004 1 CPR 76 : 2004 2 CPJ 36
Tribunals and Commissions18 Feb 2004Appeal dismissed
Senior Superintendent of Post Office Vs A. Sankar
National Consumer Disputes Redressal Commission · 2005 1 CPJ 221 : 2005 2 CLT 10
Tribunals and Commissions17 Feb 2004Appeal dismissed
R.K. SHARMA Vs MANOJ SETHI AND SMT. KIRAN SETHI
National Consumer Disputes Redressal Commission · 2004 1 CPR 144 : 2004 2 CLT 114 : 2004 2 CLT 440 : 2004 2 CPJ 39 : 2004 2 CPR 594
Tribunals and Commissions17 Feb 2004Complaint dismissed
KANDOI METAL POWDER MANUFACTURING COMPANY PVT. LTD. Vs GENERAL FOREIGN TRADE
National Consumer Disputes Redressal Commission · 2006 1 CPJ 239