Tribunals and Commissions28 Feb 2004Appeal dismissed
M.T.N.L. Vs MRS. MEENAKSHI PURI
National Consumer Disputes Redressal Commission · 2005 1 CLT 487 : 2005 1 CLT 569 : 2005 1 CPC 233 : 2005 1 CPJ 36
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 56 of 67
Tribunals and Commissions28 Feb 2004Appeal allowed
Santosh Maheshwari Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 573
Tribunals and Commissions27 Feb 2004Appeal dismissed
DREAM WORKS ENTERTAINMENT AND SOFTWARE LTD. Vs B.S.E.S. LIMITED
National Consumer Disputes Redressal Commission · 2005 1 CLT 541 : 2005 1 CPJ 16
Tribunals and Commissions27 Feb 2004Appeal dismissed
DURGA PRASAD SHARMA Vs NAVED KHAN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 230
Tribunals and Commissions27 Feb 2004
K.R. VISWANATHAN Vs Life Insurance Corporation of India Limited
National Consumer Disputes Redressal Commission · 2004 2 CPJ 305
Tribunals and Commissions27 Feb 2004Appeal allowed
New India Assurance Co. Ltd. Vs S.G. RAJENDRAN
National Consumer Disputes Redressal Commission · 2005 3 CPJ 325
Tribunals and Commissions27 Feb 2004Appeal partly allowed
CESC Ltd. Vs USHA DEVI AGARWAL
National Consumer Disputes Redressal Commission · 2004 2 CPC 93 : 2004 2 CPJ 328
Tribunals and Commissions27 Feb 2004Appeal disposed of
WBSEB Vs SASANKA SEKHER PAUL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 355
Tribunals and Commissions27 Feb 2004Appeal allowed
Life Insurance Corporation of India Vs Kuppammal
National Consumer Disputes Redressal Commission · 2005 1 CPJ 595
Tribunals and Commissions27 Feb 2004Appeal partly allowed
WBSEB Vs MAJI ENGINEERING
National Consumer Disputes Redressal Commission · 2004 2 CPJ 767
Tribunals and Commissions27 Feb 2004Appeal dismissed
PRAKASH CARTONS PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 775
Tribunals and Commissions27 Feb 2004
VIJAY LAXMI DHIR Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 19 : 2006 4 CPJ 404
Tribunals and Commissions26 Feb 2004Complaint Returned
ZUJARBHAI Y. KATAWALA Vs MAROL LAND DEVELOPERS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 631
Tribunals and Commissions26 Feb 2004Appeal partially allowed
HIRA CONSTRUCTION Vs LATE SAVITRIBAI DATTATRAY KHANDAGALE
National Consumer Disputes Redressal Commission · 2005 2 CPJ 561
Tribunals and Commissions26 Feb 2004Appeal allowed
Oriental Insurance Co. Ltd. Vs A. SANKARAN
National Consumer Disputes Redressal Commission · 2005 3 CPJ 689
Tribunals and Commissions25 Feb 2004Appeal partly allowed
U.P. AVAS VIKAS PARISHAD Vs KAILASH CHANDRA KANPAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 342
Tribunals and Commissions25 Feb 2004Appeal dismissed
Life Insurance Corporation of India Vs Sudha Jain
National Consumer Disputes Redressal Commission · 2004 1 CPC 464 : 2005 2 CPJ 235
Tribunals and Commissions25 Feb 2004Appeal partly allowed
Bharat Sanchar Nigam Ltd. Vs Rajesh Jain
National Consumer Disputes Redressal Commission · 2004 1 CPC 505 : 2004 2 CPJ 373
Tribunals and Commissions25 Feb 2004Appeal dismissed
New India Assurance Co. Ltd. Vs Kitab Singh
National Consumer Disputes Redressal Commission · 2004 1 CPC 467 : 2005 1 CPJ 412
Tribunals and Commissions25 Feb 2004Appeal allowed
S. JEYANTHI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 508