Tribunals and Commissions05 Mar 2004Appeal dismissed
A.P. JAIN Vs BARYTE CHEM PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 661
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 55 of 67
Tribunals and Commissions05 Mar 2004Appeal allowed
BHUPINDER NAGPAL Vs Union of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 702
Tribunals and Commissions05 Mar 2004Appeals allowed
Maruti Udyog Ltd. Vs K.A. RAMESH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 761 : 2005 2 CLT 126
Tribunals and Commissions04 Mar 2004Appeal dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs D. ROSE MARY
National Consumer Disputes Redressal Commission · 2005 3 CPJ 419
Tribunals and Commissions04 Mar 2004Appeal allowed
RADHA SWAMI ICE FACTORY Vs JAIPUR VIDYUT VITRAN NIGAM LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 268
Tribunals and Commissions04 Mar 2004Appeals dismissed
New India Assurance Co. Ltd. Vs RAM RISHIPAL SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 460
Tribunals and Commissions04 Mar 2004Appeal dismissed
RAM Autar SANTORIA Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 4 CPJ 517 : 2005 1 CPR 334
Tribunals and Commissions04 Mar 2004
NEUTRAL GLASS And ALLIED INDUSTRIES LTD. Vs BIRLA TECHNOLOGIST LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 710
Tribunals and Commissions04 Mar 2004Appeal partly allowed
GENERAL MANAGER, GENERAL INSURANCE CORPORATION OF INDIA Vs MER LAKHMAN RAMDE ODEDARA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 770
Tribunals and Commissions03 Mar 2004Appeal dismissed
ANBROS MOTORS PVT. LTD. Vs PUSHPA DHANWANT SINGH
National Consumer Disputes Redressal Commission · 2005 1 CLT 623 : 2005 1 CPJ 119
Tribunals and Commissions03 Mar 2004Appeal dismissed
VEERARAGHAVAN Vs K. BACHAMMAL
National Consumer Disputes Redressal Commission · 2005 3 CPR 628 : 2005 4 CPJ 34
Tribunals and Commissions03 Mar 2004Appeal partly allowed
Life Insurance Corporation of India Vs Mallika
National Consumer Disputes Redressal Commission · 2004 4 CPJ 762 : 2005 1 CPR 524
Tribunals and Commissions02 Mar 2004Appeal dismissed
EON INFOTECH LIMITED Vs SUB-DIVISIONAL OFFICER, U.T. ELECTRICITY DEPARTMENT
National Consumer Disputes Redressal Commission · 2004 3 CPJ 359
Tribunals and Commissions01 Mar 2004Complaint dismissed
RANE APPARELS Vs EXPORT CREDIT GUARANTEE CORPORATION
National Consumer Disputes Redressal Commission · 2004 1 CPC 596 : 2004 1 CPR 94 : 2006 4 CPJ 388
Tribunals and Commissions01 Mar 2004Appeals dismissed
SUPERINTENDENT, INDUSTRIAL TRAINING INSTITUTE Vs SUBHASH CHAND MATHUR
National Consumer Disputes Redressal Commission · 2004 2 CPC 350 : 2004 2 CPC 507 : 2004 3 CPJ 54
Tribunals and Commissions01 Mar 2004Appeal dismissed
NOVARTIS INDIA LTD. Vs ANIL SAMBHAJIRAO KODRE
National Consumer Disputes Redressal Commission · 2004 1 CPC 626 : 2004 2 CPJ 283 : 2004 2 CPR 660
Tribunals and Commissions01 Mar 2004Appeal dismissed
PRADEEP RAYGONDA PATIL Vs SOU. SUREKHA MAKARAND KONNUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 35
Tribunals and Commissions01 Mar 2004Appeal allowed
JAIBHARAT HANDLOOM Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 38
Tribunals and Commissions01 Mar 2004Appeal partly allowed
RAMCHANDRA BABYA GORE Vs GAJANAN SHANKAR PATIL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 718
Tribunals and Commissions29 Feb 2004Appeal allowed
POSTMASTER PALAYAMKOTTAI Vs P. ELANGO STANLY KUMAR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 171