Tribunals and Commissions11 Mar 2004Appeal dismissed
Indian Airlines Ltd. Vs TRAVLINX TRAVELS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 688
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 53 of 67
Tribunals and Commissions10 Mar 2004Appeal dismissed
GENERAL MANAGER, TELECOMMUNICATIONS Vs MOHAN RAO
National Consumer Disputes Redressal Commission · 2004 3 CLT 410 : 2004 4 CPJ 94
Tribunals and Commissions10 Mar 2004Appeal dismissed
SARAVANA ENGINEERING TRADERS Vs PATEL ROADWAYS LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 108
Tribunals and Commissions10 Mar 2004Appeal allowed
MEDICAL SUPERINTENDENT INCHARGE, NEHRU HOSPITAL, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION And RESEARCH Vs KANWALINDER SINGH
National Consumer Disputes Redressal Commission · 2004 2 CPC 417 : 2004 3 CLT 512 : 2004 4 CPJ 186 : 2005 1 CPR 534
Tribunals and Commissions10 Mar 2004Appeal dismissed
CHANDIGARH HOUSING BOARD Vs RAJESH JASPAL
National Consumer Disputes Redressal Commission · 2005 3 CPJ 409
Tribunals and Commissions10 Mar 2004Appeal dismissed
TUKARAM BUDHU KINI Vs GRAMIN VIKAS BANK LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 475
Tribunals and Commissions10 Mar 2004Appeal partly allowed
V.G.P. INVESTMENT Vs EMILY BASTIN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 614
Tribunals and Commissions10 Mar 2004Appeal allowed
W.B.S.E.B. Vs Rabindra Nath Das
National Consumer Disputes Redressal Commission · 2004 4 CPJ 523 : 2005 1 CPR 248
Tribunals and Commissions10 Mar 2004Appeal partially allowed
VASANT BHASKAR NAIK Vs RAVINDRA S. WARADKAR
National Consumer Disputes Redressal Commission · 2004 2 CLT 511 : 2004 2 CPJ 608
Tribunals and Commissions09 Mar 2004Appeal dismissed
BHOOMI GAS BOTTLING COMPANY LTD. Vs M.S. MOORTHY
National Consumer Disputes Redressal Commission · 2005 2 CPC 393 : 2005 3 CPJ 102
Tribunals and Commissions09 Mar 2004
Saraswat Co-operative Bank Ltd. Vs PREMLATA PARSHURAM BAVKAR
National Consumer Disputes Redressal Commission · 2004 2 CPR 232 : 2005 1 CLT 588 : 2005 1 CPJ 134
Tribunals and Commissions09 Mar 2004Appeal dismissed
LASER ARTS Vs SAMARTH SAHAKARI BANK LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 246
Tribunals and Commissions09 Mar 2004Appeal allowed
Charanjit Singh Vs Branch Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPR 446 : 2004 3 CLT 570 : 2004 4 CPJ 251
Tribunals and Commissions09 Mar 2004Appeal allowed
JAGTAR SINGH Vs Post Graduate Institute of Medical Education and Research
National Consumer Disputes Redressal Commission · 2004 1 CPC 533 : 2004 3 CLT 629 : 2004 3 CPJ 334
Tribunals and Commissions09 Mar 2004partly allowed
ABDUL JABBAR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 341
Tribunals and Commissions09 Mar 2004Appeal allowed
GULAB JAGANNATH SAKHARE Vs KSHIRSAGAR CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 489
Tribunals and Commissions09 Mar 2004Appeal partly allowed
NEW SUBHASH TRANSPORT CO. Vs FIRM BANKELAL MOHANLAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 539
Tribunals and Commissions09 Mar 2004Appeal dismissed
GATI CARGO MANAGEMENT SERVICES Vs SITHAM FLUID SEALS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 686
Tribunals and Commissions09 Mar 2004Appeal allowed
DILIP KUMAR DE Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 720
Tribunals and Commissions09 Mar 2004
MOHIT BATRA Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 3 CPJ 729