Tribunals and Commissions17 Mar 2004Appeal dismissed
SUB-DIVISIONAL OFFICER, TELEPHONES Vs P.S. JOSEPH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 309
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 52 of 67
Tribunals and Commissions17 Mar 2004Appeal dismissed
TELECOM DISTRICT ENGINEER, COONOOR Vs VIJAY PRABHU
National Consumer Disputes Redressal Commission · 2005 3 CPJ 449
Tribunals and Commissions17 Mar 2004Appeal dismissed
CHANDIGARH ADMINISTRATION Vs RAM SINGH
National Consumer Disputes Redressal Commission · 2005 1 CLT 600 : 2005 1 CPJ 62
Tribunals and Commissions17 Mar 2004Appeal allowed
L.I.C. Of India Vs DEVI KAMAKSHI
National Consumer Disputes Redressal Commission · 2004 3 CPR 372 : 2004 4 CPJ 683
Tribunals and Commissions17 Mar 2004Appeal allowed
GUJARAT ELECTRICITY BOARD Vs A. MAJID ISMAIL KHATUDA
National Consumer Disputes Redressal Commission · 2004 3 CLT 402 : 2004 4 CPJ 81 : 2005 1 CPR 209
Tribunals and Commissions16 Mar 2004Appeal dismissed
UNITED INDIA INSURANCE COMPANY Vs HARMESH SINGH
National Consumer Disputes Redressal Commission · 2004 2 CLT 533 : 2004 2 CPC 28 : 2004 2 CPJ 644
Tribunals and Commissions16 Mar 2004Appeal allowed
U.P.S.E.B. Vs BADRI PRASAD KALA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 281 : 2004 2 CPR 503
Tribunals and Commissions16 Mar 2004Appeal dismissed
United Insurance Co. Ltd. Vs NAJIBULLAH ANSARI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 363
Tribunals and Commissions16 Mar 2004Appeals dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs APEX INDUSTRIES
National Consumer Disputes Redressal Commission · 2004 2 CPC 44 : 2004 2 CPJ 490
Tribunals and Commissions16 Mar 2004Appeal partly allowed
National Insurance Co. Ltd. Vs NATHA MALDE LAGARIYA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 57 : 2005 1 CPR 83
Tribunals and Commissions16 Mar 2004Appeal allowed
CHENNAI TELEPHONES Vs R. KRISHNAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 719
Tribunals and Commissions16 Mar 2004
UNITED INDIA INSURANCE CO. LTD. Vs SAURABH RESORTS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 17 : 2004 2 CLT 655 : 2004 2 CPC 148 : 2004 3 CPJ 16
Tribunals and Commissions13 Mar 2004Appeal dismissed
RAJAKBHAI GAFURBHAI MANSURI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CLT 496 : 2004 3 CPR 633 : 2004 4 CPJ 238
Tribunals and Commissions12 Mar 2004N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs German Remedies Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 7
Tribunals and Commissions12 Mar 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs HIMACHAL PRADESH STATE CIVIL SUPPLIES CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 419
Tribunals and Commissions12 Mar 2004Appeal allowed
SANTOKH SINGH Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPJ 412
Tribunals and Commissions12 Mar 2004Appeal allowed
AMALENDU SARKAR Vs NABADWIP CO-OPERATIVE BRICKS And POTTARY SOCIETY LTD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 592
Tribunals and Commissions11 Mar 2004Complaint Returned
A.H. KAPADIA Vs SHAH And SEJPAL DEVELOPERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 724
Tribunals and Commissions11 Mar 2004Appeal partly allowed
V.S. BATTU Vs AARTI GUPTA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 281
Tribunals and Commissions11 Mar 2004Appeal dismissed
BOMBAY SUBURBAN ELECTRIC SUPPLY LTD. Vs SHYAM BHAJANMAL LUTHRIA
National Consumer Disputes Redressal Commission · 2004 2 CLT 532 : 2004 2 CPJ 643