Tribunals and Commissions24 Mar 2004Appeal allowed
NAURATA MAL GUPTA Vs Union of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 432
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 50 of 67
Tribunals and Commissions24 Mar 2004Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs K.B. MUKHERJEE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 455 : 2005 1 CLT 153
Tribunals and Commissions24 Mar 2004Appeal dismissed
W.B.S.E.B. Vs D.P. SASMAL, HIMGHAR PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 475
Tribunals and Commissions24 Mar 2004Appeals partly allowed
SIPANI AUTOMOBILES LTD. Vs SHIVAJI DASHARAT BABAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 570 : 2004 3 CPR 570
Tribunals and Commissions24 Mar 2004Appeal dismissed
KALLAPPA KRISHNAPPA SHIROTE Vs NANDKUMAR VINOD GADKARI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 722
Tribunals and Commissions24 Mar 2004Appeal dismissed
ACCOUNTS OFFICER (TRA), DEPARTMENT OF TELECOMMUNICATIONS Vs S. SURENDRA MEHTA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 731
Tribunals and Commissions24 Mar 2004Appeal dismissed.
WATER BASE LTD. Vs DILIP KUMAR JANA
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 45 : 2004 2 CLT 694 : 2004 2 CPC 132 : 2004 2 CPR 29
Tribunals and Commissions23 Mar 2004Revision Petition allowed accordingly
PREM BABOO Vs BRANCH MANAGER, FARAKHABAD GRAMIN BANK
National Consumer Disputes Redressal Commission · 2004 2 CLT 657 : 2004 2 CPC 137 : 2004 2 CPR 35 : 2004 3 CPJ 18
Tribunals and Commissions23 Mar 2004Appeal dismissed
Deputy Engineer, Gujarat Electricity Board Vs VADILAL TARACHAND KOTHARI
National Consumer Disputes Redressal Commission · 2004 3 CLT 416 : 2004 4 CPJ 107 : 2005 1 CPR 66
Tribunals and Commissions23 Mar 2004Appeal allowed
United India Insurance Co. Ltd. Vs KUSHKIWALA MOHAMMADHANIF ISMAILBHAI
National Consumer Disputes Redressal Commission · 2004 3 CLT 480 : 2004 4 CPJ 173 : 2005 1 CPR 82
Tribunals and Commissions23 Mar 2004
B.JAYAMMA Vs LIC
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 16 : 2004 2 CPC 359 : 2004 2 CPR 33 : 2004 3 CLT 653
Tribunals and Commissions22 Mar 2004Revision Petition dismissed
PRAKASH ROAD LINES LTD. Vs R.S. CHANDEL
National Consumer Disputes Redressal Commission · 2004 2 CLT 37 : 2004 2 CLT 649 : 2004 2 CPC 183 : 2004 3 CPJ 10
Tribunals and Commissions22 Mar 2004Revision Petition allowed
PUSTAK MAHAL Vs RATTAN LAL PREMI
National Consumer Disputes Redressal Commission · 2004 2 CPC 342 : 2004 3 CLT 643 : 2004 3 CPJ 52
Tribunals and Commissions22 Mar 2004Appeal dismissed
Oriental Insurance Company Ltd. Vs B.K. Sethi
National Consumer Disputes Redressal Commission · 2004 2 CLT 650 : 2004 2 CPC 170 : 2004 2 CPR 41 : 2004 3 CPJ 11
Tribunals and Commissions22 Mar 2004Appeal dismissed
C. RAMAKRISHNAN Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 457
Tribunals and Commissions22 Mar 2004Appeals dismissed
SENIOR AREA MANAGER, INDANE AREA OFFICE Vs S. SUBBARAYUDU
National Consumer Disputes Redressal Commission · 2004 3 CPJ 463 : 2004 3 CPR 255
Tribunals and Commissions22 Mar 2004Appeal allowed
HEMAL ASHOK GANATRA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 654
Tribunals and Commissions20 Mar 2004
SHRI AVI Vs PUSHPA BUILDERS
National Consumer Disputes Redressal Commission · 2004 3 CLT 490 : 2004 3 CPR 687 : 2004 4 CPJ 234
Tribunals and Commissions20 Mar 2004Appeal dismissed
DELHI VIDYUT BOARD Vs COL. GURCHARANJIT SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 242
Tribunals and Commissions20 Mar 2004
OM GUPTA Vs PUSHPA BUILDERS LIMITED-Opposite party
National Consumer Disputes Redressal Commission · 2004 3 CLT 562 : 2004 3 CPR 691 : 2004 4 CPJ 248