Tribunals and Commissions05 Apr 2004Appeal allowed
UNITED INDIA INSURANCE COMPANY Vs KISHORI LAL SAKLANI
National Consumer Disputes Redressal Commission · 2004 1 CPC 537 : 2004 4 CPJ 599 : 2005 1 CLT 446
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 48 of 67
Tribunals and Commissions02 Apr 2004Appeal allowed
Kishan Lal Vs BANK MARYADIT
National Consumer Disputes Redressal Commission · 2004 3 CLT 526 : 2004 4 CPJ 150
Tribunals and Commissions02 Apr 2004Appeal allowed
UTTARANCHAL PAYJAL SANSTHAN Vs Narain Singh
National Consumer Disputes Redressal Commission · 2005 1 CPJ 283
Tribunals and Commissions02 Apr 2004
HANUMANT KRISHNAJI SAWANT Vs PARAMOUNT BUILDERS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 388 : 2005 1 CLT 140
Tribunals and Commissions02 Apr 2004Appeal allowed
LAKSHI CHAUHAN Vs DURG JILA GRIHA NIRMAN SAHAKARI SAMITI MARYADIT
National Consumer Disputes Redressal Commission · 2004 1 CPC 681 : 2004 4 CPJ 477
Tribunals and Commissions01 Apr 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs SUDESH KUMAR GARG
National Consumer Disputes Redressal Commission · 2004 4 CPJ 357 : 2005 1 CLT 107
Tribunals and Commissions31 Mar 2004Appeal allowed
Balvinder Singh Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 102
Tribunals and Commissions31 Mar 2004Appeal dismissed
BHARTIYA SHIKSHA PARISHAD, LUCKNOW Vs RANJEET KAUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 395
Tribunals and Commissions31 Mar 2004Application allowed
GEETA INDUSTRIES Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPR 236 : 2005 1 CPJ 218 : 2005 2 CLT 7
Tribunals and Commissions31 Mar 2004Appeal dismissed
PITAMBERDAS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 230
Tribunals and Commissions31 Mar 2004Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs MOHAN SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 302
Tribunals and Commissions31 Mar 2004Appeal allowed
FORE SCHOOL OF MANAGEMENT Vs ASHU MITTAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 356
Tribunals and Commissions31 Mar 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs MADAN SINGH VERMA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 398
Tribunals and Commissions31 Mar 2004Appeal dismissed
RAMBADI SAHU Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 544
Tribunals and Commissions31 Mar 2004Appeal allowed
Sukhdev Singh Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 576
Tribunals and Commissions31 Mar 2004Appeal allowed
VILLUPURAM HOUSING UNIT, TAMIL NADU HOUSING BOARD Vs P. TAMILARASAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 681
Tribunals and Commissions31 Mar 2004Appeal dismissed
MANOJ KUMAR DAGA Vs DIVISIONAL MANAGER, DIVISIONAL OFFICE, MALVIYA NAGAR, DURG (C.G.)
National Consumer Disputes Redressal Commission · 2004 3 CPJ 750
Tribunals and Commissions31 Mar 2004Revision Petition dismissed
B.B. SHARMA Vs MRS. SUSHMA BHARTI
National Consumer Disputes Redressal Commission · 2004 3 CLT 398 : 2004 4 CPJ 77 : 2005 1 CPR 224
Tribunals and Commissions30 Mar 2004Appeal allowed
BRANCH MANAGER, L.I.C. OF INDIA Vs K. MARATHAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 420 : 2005 1 CLT 123
Tribunals and Commissions30 Mar 2004Appeal dismissed
NEELA SRIDHAR Vs DURAI RAJENDRAN
National Consumer Disputes Redressal Commission · 2004 2 CPC 386 : 2004 3 CLT 655 : 2004 3 CPJ 257 : 2005 2 CPR 49