Tribunals and Commissions07 Apr 2004Appeal dismissed
PRAMOD LAXMAN ZINJE Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 2004 4 CPJ 490
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 47 of 67
Tribunals and Commissions07 Apr 2004Appeal allowed
BPL MOBILE COMMUNICATIONS LTD. Vs SANDEEP S. THAKUR
National Consumer Disputes Redressal Commission · 2005 1 CLT 585 : 2005 1 CPJ 51
Tribunals and Commissions07 Apr 2004Appeal disposed of
KIRITBHAI D. PATEL Vs ADITI POLY CONTAINERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 741
Tribunals and Commissions06 Apr 2004Appeal partly allowed
SHREYA ENTERPRISES Vs Biswajit Roy
National Consumer Disputes Redressal Commission · 2004 3 CLT 622 : 2004 3 CPJ 321
Tribunals and Commissions06 Apr 2004Appeal allowed
SHOBHATAI DAULATRAO TALEKAR Vs BRANCH MANAGER, MAHARASHTRA RAJYA SAHAKARI KRISHI And GRAMIN DEVELOPMENT BANK
National Consumer Disputes Redressal Commission · 2004 2 CPC 97 : 2004 2 CPJ 349 : 2004 2 CPR 239
Tribunals and Commissions06 Apr 2004Appeals partially allowed
SONY INDIA PVT. LTD. Vs DEVKARAN S. SHAH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 368 : 2005 2 CPR 366
Tribunals and Commissions06 Apr 2004Revision dismissed
Harish Chandra Gupta Vs VIRENDRA KUMAR PRAJAPATI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 402
Tribunals and Commissions06 Apr 2004Appeal partly allowed
Life Insurance Corporation of India Vs MRS. MADHURIBEN
National Consumer Disputes Redressal Commission · 2004 3 CPJ 444 : 2005 2 CPR 140
Tribunals and Commissions06 Apr 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs AHIMSA ARMY MANAV KALYAN JEEVDAYA CHARITABLE TRUST
National Consumer Disputes Redressal Commission · 2004 3 CPJ 449
Tribunals and Commissions06 Apr 2004Appeal allowed
SHIVNANDAN SINGH Vs L.I.C.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 557 : 2005 1 CLT 176 : 2005 1 CPR 356
Tribunals and Commissions05 Apr 2004Appeal allowed
REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD., DISTRICT PATNA Vs SUNIL PHARMACY
National Consumer Disputes Redressal Commission · 2004 3 CLT 488 : 2004 4 CPJ 224 : 2005 1 CPR 242
Tribunals and Commissions05 Apr 2004Appeal dismissed
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs R. APPAJI
National Consumer Disputes Redressal Commission · 2004 2 CPC 629 : 2004 3 CLT 578 : 2004 3 CPR 630 : 2004 4 CPJ 258
Tribunals and Commissions05 Apr 2004Appeal allowed
Branch Manager, National Insurance Co. Ltd. Vs M.P.S. MODERN RICE MILL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 267 : 2004 3 CPR 246
Tribunals and Commissions05 Apr 2004Appeal partly allowed
TAMIL NADU HOUSING BOARD Vs S. RAMESH KUMAR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 330
Tribunals and Commissions05 Apr 2004Appeal allowed
RAJESWARI STATELLITE Vs Y.D. JOSEPH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 363
Tribunals and Commissions05 Apr 2004Appeal dismissed
S. VEERANASAMY Vs MADURAI HOUSING BOARD
National Consumer Disputes Redressal Commission · 2005 3 CPJ 383
Tribunals and Commissions05 Apr 2004
AMBA EXPORTS Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 496
Tribunals and Commissions05 Apr 2004Appeal allowed
N. ARJUNAN Vs DEAN, MERIT SWISS ASIAN SCHOOL OF HOTEL MANAGEMENT
National Consumer Disputes Redressal Commission · 2004 4 CPJ 620 : 2005 1 CLT 434 : 2005 1 CPR 516
Tribunals and Commissions05 Apr 2004Appeal dismissed
R. PARAMESAN Vs COMMISSIONER, REGIONAL PROVIDENT FUND
National Consumer Disputes Redressal Commission · 2005 2 CPJ 566
Tribunals and Commissions05 Apr 2004Appeal partly allowed
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs JANG BAHADUR SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 584