Tribunals and Commissions12 Apr 2004Appeal dismissed
United India Insurance Co. Ltd. Vs DHANSUKHBHAI MANABHAI VAGHELA
National Consumer Disputes Redressal Commission · 2004 3 CLT 437 : 2005 1 CPR 86
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 46 of 67
Tribunals and Commissions12 Apr 2004Appeal dismissed
Suresh Kumar Sahu Vs CHIEF ENGINEER, CHHATTISGARH STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 4 CPJ 670
Tribunals and Commissions12 Apr 2004Appeal dismissed
RAKESH KUMAR SHARMA Vs MANDALIYA ABHIYANTA DOORSANCHAR, MORADABAD
National Consumer Disputes Redressal Commission · 2004 3 CPJ 715
Tribunals and Commissions12 Apr 2004Application dismissed
SHIVASHAKTI CO.-OP. HOUSING SOCIETY MEMBERS' ASSOCIATION Vs RAKESHKUMAR RANJITSINH CHAUHAN
National Consumer Disputes Redressal Commission · 2004 3 CPJ 727
Tribunals and Commissions09 Apr 2004Appeal disposed of
KELVINATOR OF INDIA LIMITED Vs NILESH RASIKLAL SOLANKI
National Consumer Disputes Redressal Commission · 2004 2 CPC 383 : 2004 3 CPJ 465
Tribunals and Commissions09 Apr 2004Appeal disposed of
TATA FINANCE LIMITED Vs PANCHANAND OJHA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 505 : 2005 1 CPR 360
Tribunals and Commissions09 Apr 2004
HARJINDER SINGH JAGIRSINGH Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2004 1 CPR 683 : 2004 3 CPJ 637
Tribunals and Commissions08 Apr 2004Dismissed
CHENAJI CHATURJI RAJPUT Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2004 3 CLT 420 : 2005 1 CPR 68
Tribunals and Commissions08 Apr 2004Appeal allowed
TAMIL NADU HOUSING BOARD Vs KO. THIRUGNANA SELVAM
National Consumer Disputes Redressal Commission · 2004 3 CPR 66 : 2005 2 CPJ 186
Tribunals and Commissions08 Apr 2004
GULZAR ABDUL RAHIM MULLA Vs MANAGER, AUTO INDUSTRIES GOA PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPR 564 : 2004 4 CPJ 226
Tribunals and Commissions08 Apr 2004
Oriental Insurance Co. Ltd. Vs NAYANABEN MANUBHAI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 287
Tribunals and Commissions08 Apr 2004Appeal dismissed
K. Jeganathan Vs DEVANATHAN
National Consumer Disputes Redressal Commission · 2004 3 CLT 676 : 2004 3 CPJ 420
Tribunals and Commissions08 Apr 2004Appeals disposed of
New India Assurance Co. Ltd. Vs B.P. RAMU
National Consumer Disputes Redressal Commission · 2004 2 CPC 361 : 2004 3 CLT 662 : 2004 3 CPJ 428
Tribunals and Commissions08 Apr 2004Revision allowed
R.R. MANOHAR Vs COX And KINGS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 442
Tribunals and Commissions08 Apr 2004Appeal allowed
TAMIL NADU HOUSING BOARD Vs R. KESAVAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 472
Tribunals and Commissions08 Apr 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs CH. VENKATESHAM
National Consumer Disputes Redressal Commission · 2004 4 CPJ 533 : 2005 1 CPR 332
Tribunals and Commissions07 Apr 2004Appeal dismissed
SANJIV MOITRA Vs G.D. MEGHANI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 618
Tribunals and Commissions07 Apr 2004Appeal allowed
L.I.C. Vs MIMANGSHU KUMAR DAS
National Consumer Disputes Redressal Commission · 2004 3 CPJ 271
Tribunals and Commissions07 Apr 2004
SENIOR ACCOUNTS OFFICER, TUTICORIN TELECOM Vs P. RAMASAMY
National Consumer Disputes Redressal Commission · 2004 2 CPC 334 : 2004 3 CPJ 304
Tribunals and Commissions07 Apr 2004Appeals disposed of
BHARAT SANCHAR NIGAM Vs RADHA KANT ROY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 378 : 2005 1 CLT 113