Tribunals and Commissions27 Apr 2004Appeal dismissed
Life Insurance Corporation of India Vs INDIRA CHHATRI
National Consumer Disputes Redressal Commission · 2004 2 CPR 432 : 2004 4 CPJ 787
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 44 of 67
Tribunals and Commissions26 Apr 2004Appeal allowed
L.I.C. Vs Munni Devi
National Consumer Disputes Redressal Commission · 2004 2 CLT 690 : 2004 2 CPC 141 : 2004 3 CPJ 29
Tribunals and Commissions25 Apr 2004Appeal dismissed
PUSHPADEVI YADAV Vs L.I.C.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 404
Tribunals and Commissions23 Apr 2004Appeals allowed
Y. VIJAYA LAKSHMI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 612 : 2005 1 CLT 424 : 2005 1 CPR 500
Tribunals and Commissions23 Apr 2004Appeal dismissed
Life Insurance Corporation of India Vs MANIBEN MAGANBHAI MAKWANA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 684
Tribunals and Commissions23 Apr 2004Appeal disposed of
INDIAN RAILWAYS Vs C.B. ASHRA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 788
Tribunals and Commissions22 Apr 2004Appeal dismissed
J. ASHOK KUMAR Vs ELITE ROADWAYS (PVT) LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPR 536 : 2004 4 CPJ 568
Tribunals and Commissions22 Apr 2004
GODREJ PACIFIC TECHNOLOGY LTD. Vs ELBEE BUSINESS EXPRESS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 682 : 2005 1 CPR 498
Tribunals and Commissions22 Apr 2004Revision Petition dismissed
GREEN CHANNEL CHIT FUND And FINANCE CO. Vs V.K. JAIN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 688
Tribunals and Commissions21 Apr 2004Appeal allowed
DENA BANK, NIGAMIT NIKAY Vs MAHADEV LAL AGRAWAL
National Consumer Disputes Redressal Commission · 2004 1 CPC 677 : 2004 3 CLT 471 : 2004 4 CPJ 146
Tribunals and Commissions21 Apr 2004Appeal partly allowed
B.S.N.L. Vs TAPAN KR. BISWAS
National Consumer Disputes Redressal Commission · 2004 2 CPC 316 : 2004 3 CPJ 282 : 2005 2 CPR 129
Tribunals and Commissions21 Apr 2004Appeal disposed of
ELECTRICAL EXECUTIVE ENGINEER, URBAN ELECTRIC SUPPLY DIVISION Vs JAWAHAR PICTURE PALACE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 415
Tribunals and Commissions21 Apr 2004Appeal dismissed
Chhattisgarh State Electricity Board Vs DHAN SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPC 373 : 2005 2 CPJ 98
Tribunals and Commissions21 Apr 2004Appeal partly allowed
RAJAN KRUSHNA GAVALI Vs SOU. SAMINA SHABANSETH JAMADAR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 69
Tribunals and Commissions21 Apr 2004Appeals dismissed
ABDUL MAJID Vs RAJENDRA SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 2004 3 CPJ 707
Tribunals and Commissions21 Apr 2004Appeal allowed
Motilal Vs JILA ANTYAVASAYEE SAHKARI SAMITI MARYADIT
National Consumer Disputes Redressal Commission · 2004 1 CPC 675 : 2004 3 CPJ 729
Tribunals and Commissions20 Apr 2004Appeal Partly allowed
W.B.S.E.B. Vs NIHAR KUMAR DUTTA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 538
Tribunals and Commissions20 Apr 2004Appeal dismissed
SASYA SEEDS PVT. LTD. Vs PADMAKAR DATTATRAYA JOSHI
National Consumer Disputes Redressal Commission · 2004 3 CLT 406 : 2004 4 CPJ 87
Tribunals and Commissions20 Apr 2004Appeal partly allowed
HEALTH CARE AND RESEARCH CENTRE Vs C.E.S.C.
National Consumer Disputes Redressal Commission · 2004 3 CPR 408 : 2004 4 CPJ 730
Tribunals and Commissions20 Apr 2004Appeal dismissed
RELIANCE ENERGY (B.S.E.S. LTD.) Vs MIR MOZAM ALI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 756 : 2005 1 CPR 146