Tribunals and Commissions04 May 2004Appeal disposed of
LIBERTY ASSOCIATES PVT. LTD. Vs DEEPLAL FATEHLAL
National Consumer Disputes Redressal Commission · 2005 2 CPC 28 : 2005 2 CPJ 343
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 43 of 67
Tribunals and Commissions03 May 2004Appeal disposed of
TELEPHONES Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 152
Tribunals and Commissions30 Apr 2004Petition dismissed
Sun Chem Vs G.E.B.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 417
Tribunals and Commissions30 Apr 2004Appeal allowed
WBSEB Vs ILA BISWAS
National Consumer Disputes Redressal Commission · 2004 3 CPJ 512
Tribunals and Commissions30 Apr 2004Appeal partly allowed
W.B.S.E.B. Vs RABINDRA JHA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 673 : 2005 1 CPR 693
Tribunals and Commissions29 Apr 2004
TELECOM DISTT. OFFICE Vs SIKHA BHOWMICK
National Consumer Disputes Redressal Commission · 2005 1 CPJ 601
Tribunals and Commissions29 Apr 2004Appeal dismissed
VIDYA GAS SERVICE Vs PUTTU LAL GUPTA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 765
Tribunals and Commissions28 Apr 2004Appeal dismissed
B.S.E.S. RAJDHANI POWER LIMITED Vs PRIT SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 710
Tribunals and Commissions28 Apr 2004Appeal partly allowed
Allahabad Development Authority Vs Babu Lal
National Consumer Disputes Redressal Commission · 2005 1 CPJ 200
Tribunals and Commissions28 Apr 2004Appeal dismissed
LIC OF INDIA Vs HABIBHUNNISA SAYEED
National Consumer Disputes Redressal Commission · 2007 3 CPJ 166
Tribunals and Commissions28 Apr 2004Appeal dismissed
YOGENDRA NATH TEWARI Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2005 1 CPJ 261
Tribunals and Commissions27 Apr 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs KISHORECHAND KALYANJI And CO.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 733
Tribunals and Commissions27 Apr 2004Appeal dismissed
K.K. AGENCY Vs P.P. SHUKLA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 113
Tribunals and Commissions27 Apr 2004Appeal dismissed
ALLAHABAD BANK Vs GREATER HYDERABAD BENEFIT FUND LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPC 267 : 2005 1 CPJ 208
Tribunals and Commissions27 Apr 2004
James Vs Federal Bank Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 360 : 2005 3 CPR 131
Tribunals and Commissions27 Apr 2004Appeal dismissed
Suresh Jain Vs DURGA PRASAD AGRAWAL
National Consumer Disputes Redressal Commission · 2004 2 CPR 475 : 2005 1 CPJ 468
Tribunals and Commissions27 Apr 2004Appeal allowed
B. DUBEY, DUBEY NURSING HOME Vs BHAGVATI SHARMA
National Consumer Disputes Redressal Commission · 2004 2 CPR 439 : 2005 2 CPJ 487
Tribunals and Commissions27 Apr 2004Appeal dismissed
AWADHRAM BIJOURA Vs MANAGER, PRIYAL AGRO
National Consumer Disputes Redressal Commission · 2004 2 CPR 494 : 2004 3 CPJ 585
Tribunals and Commissions27 Apr 2004Appeal dismissed
SAMSUDDIN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPR 364 : 2005 2 CPJ 61
Tribunals and Commissions27 Apr 2004Appeal dismissed
B.S.E.S. RAJDHANI POWER LIMITED Vs PYARA LAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 757 : 2005 1 CPR 552