Tribunals and Commissions17 May 2004Appeal dismissed
BABANDEEP KAUR Vs S C ANAND
National Consumer Disputes Redressal Commission · 2004 3 CPJ 577
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 41 of 67
Tribunals and Commissions14 May 2004Appeal allowed
SUKHWINDER KAUR Vs GOLDEN FORESTS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2005 1 CLT 576 : 2005 1 CPJ 202
Tribunals and Commissions14 May 2004Appeal dismissed
L.I.C. Of India Vs RAM NARAYAN YADAV
National Consumer Disputes Redressal Commission · 2005 1 CLT 663 : 2005 1 CPJ 257
Tribunals and Commissions14 May 2004
ALLAHABAD BANK, GHAZIABAD Vs METAL PACK INDUSTRIES
National Consumer Disputes Redressal Commission · 2005 1 CLT 564 : 2005 1 CPJ 29
Tribunals and Commissions14 May 2004Appeal allowed
Anil Kumar Agarwal Vs RAM SHANKAR TRIPATHI
National Consumer Disputes Redressal Commission · 2004 2 CPC 301 : 2004 3 CPJ 371
Tribunals and Commissions14 May 2004
P.M.S. ENTERPRISES Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 703 : 2005 1 CLT 460
Tribunals and Commissions13 May 2004
SATRUGHAN PD. SHARMA Vs P.G. SUPER SOUND INDUSTRIES
National Consumer Disputes Redressal Commission · 2005 1 CPJ 210
Tribunals and Commissions13 May 2004Revision Applications allowed
SWATANTRA VIR SINGH JUNEJA Vs JAGDISH KUMAR GOEL
National Consumer Disputes Redressal Commission · 2004 2 CPC 578 : 2004 3 CPJ 389 : 2004 3 CPR 459
Tribunals and Commissions13 May 2004Appeals allowed
New India Assurance Co. Ltd. Vs Jai Kumar
National Consumer Disputes Redressal Commission · 2004 4 CPJ 719 : 2005 1 CLT 454
Tribunals and Commissions12 May 2004Appeal dismissed
BIKANER SHETRIYA GRAMIN BANK Vs Meera Devi
National Consumer Disputes Redressal Commission · 2006 1 CPJ 243
Tribunals and Commissions12 May 2004Appeals disposed of
RAMCHANDRA MODI Vs R.S.E.B.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 246
Tribunals and Commissions12 May 2004Appeal dismissed
Chhattisgarh State Electricity Board Vs MEKJI MEGHJI KHIMJI BHAI MISTRI
National Consumer Disputes Redressal Commission · 2004 3 CLT 391 : 2004 3 CPR 128 : 2004 4 CPJ 71
Tribunals and Commissions12 May 2004Appeal partly allowed
W.B.S.E.B. Vs SANDEEP ENGINEERING WORKS
National Consumer Disputes Redressal Commission · 2004 3 CPJ 716
Tribunals and Commissions12 May 2004Appeal dismissed
TARLOCHAN JIT SINGH Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 4 CPJ 784
Tribunals and Commissions12 May 2004Appeal dismissed
BHAGVATI TRADERS Vs SHASHI PARGANIHA
National Consumer Disputes Redressal Commission · 2004 2 CPR 479 : 2004 4 CPJ 789
Tribunals and Commissions12 May 2004Appeal dismissed
ELECTRICAL EXECUTIVE ENGINEER Vs Siya Devi
National Consumer Disputes Redressal Commission · 2004 4 CPJ 800 : 2005 1 CPR 139
Tribunals and Commissions11 May 2004Appeal allowed
SINGIREDDY SANKARA VARA PRASAD Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 384
Tribunals and Commissions11 May 2004Appeal allowed
B.S. LOBANA Vs SDO, ELECTRICITY O.P.
National Consumer Disputes Redressal Commission · 2004 2 CPR 420 : 2004 3 CLT 431 : 2004 4 CPJ 20
Tribunals and Commissions11 May 2004Appeal dismissed
RSEB Vs MISHRILAL
National Consumer Disputes Redressal Commission · 2006 1 CPJ 249
Tribunals and Commissions11 May 2004Appeal dismissed
Union of India Vs Archana Sharma
National Consumer Disputes Redressal Commission · 2006 1 CPJ 255