Tribunals and Commissions21 May 2004Appeal allowed
JAFAR GENERATORS Vs POWERFUL ELECTRONICS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 364
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 40 of 67
Tribunals and Commissions21 May 2004Appeal allowed
CHENNAI TELEPHONES Vs V. RAVICHANDRAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 479
Tribunals and Commissions20 May 2004Appeal dismissed
JAIN T.T. COLLEGE Vs BHAGWAN SAHAI GUPTA
National Consumer Disputes Redressal Commission · 2004 2 CPC 514 : 2004 3 CLT 269 : 2004 3 CPJ 93 : 2004 3 CPR 27
Tribunals and Commissions20 May 2004Appeal allowed
W.B.S.E.B. Vs SUBHAS BARIK
National Consumer Disputes Redressal Commission · 2004 3 CPR 573 : 2004 4 CPJ 26
Tribunals and Commissions20 May 2004Appeal dismissed
SMN CONSUMER PROTECTION COUNCIL Vs SREE LAKSHMI MACHINE TOOLS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 123
Tribunals and Commissions20 May 2004Appeal allowed
BADMA GROUP OF COMPANIES Vs P. Kandasamy
National Consumer Disputes Redressal Commission · 2004 3 CPJ 315
Tribunals and Commissions20 May 2004Appeal dismissed
M. KESAVAN Vs Junior Engineer, Tamil Nadu Electricity Board
National Consumer Disputes Redressal Commission · 2004 4 CPJ 679 : 2005 1 CPR 308
Tribunals and Commissions18 May 2004
Hindalco Industries Limited Vs PRINCIPAL SECRETARY, DEPARTMENT OF TOURISM
National Consumer Disputes Redressal Commission · 2005 2 CPJ 410
Tribunals and Commissions18 May 2004Appeal dismissed
NARENDER SINDHI Vs Vijay Kumar Gupta
National Consumer Disputes Redressal Commission · 2004 3 CPJ 679 : 2004 3 CPR 694
Tribunals and Commissions17 May 2004Appeal allowed
C.E.S.C. Limited Vs ARUN GOENKA
National Consumer Disputes Redressal Commission · 2004 3 CLT 542 : 2004 3 CPR 569 : 2004 4 CPJ 126
Tribunals and Commissions17 May 2004Revision Petition disposed of
Anup Kumar Das Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 130
Tribunals and Commissions17 May 2004Appeal partly allowed
Union of India Vs ASHOK KUMAR MOHAPATRA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 280 : 2005 2 CPR 128 : 2006 1 UC 648
Tribunals and Commissions17 May 2004
DIPANKAR CHAKROBORTY Vs K.K. ESTATE AND DEVELOPERS LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 311 : 2004 3 CPR 311
Tribunals and Commissions17 May 2004Appeal dismissed
MILLENNIUM SCHOOL BHARATIYA ACADEMIC SOCIETY Vs JAGAN LAL BADWANI
National Consumer Disputes Redressal Commission · 2004 2 CPC 343 : 2004 3 CLT 619 : 2004 3 CPJ 325 : 2005 1 CPR 719
Tribunals and Commissions17 May 2004Appeal dismissed
National Insurance Company Ltd. Vs ARUNKUMAR SAH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 338
Tribunals and Commissions17 May 2004
SOMADUTTA MOHAPATRA Vs CHIEF EXECUTIVE OFFICER, CESCO OF ORISSA LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 458
Tribunals and Commissions17 May 2004Appeal dismissed
SUBASH CHANDRA NAYAK Vs RANKANIDHI BEHERA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 462
Tribunals and Commissions17 May 2004Appeal disposed of
SWAPU GAS AGENCIES Vs SHAKTI PRASANNA NAYAK
National Consumer Disputes Redressal Commission · 2004 2 CPC 397 : 2004 3 CPJ 467 : 2005 2 CPR 38
Tribunals and Commissions17 May 2004Appeal disposed of
Manager, UCO Bank Vs SURENDRA KUMAR BARA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 472
Tribunals and Commissions17 May 2004
PRAKASH KISHORE MOHANTY Vs CENTRAL ELECTRICITY SUPPLY COMPANY LTD. (CESCO)
National Consumer Disputes Redressal Commission · 2004 3 CPJ 474