Tribunals and Commissions26 May 2004Appeal dismissed
LIC OF INDIA Vs R. ANAGAYARKANNI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 284
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 39 of 67
Tribunals and Commissions26 May 2004Appeal allowed
EXECUTIVE ENGINEER, M.P. HOUSING BOARD Vs D.K. PARASHAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 312
Tribunals and Commissions26 May 2004Appeal allowed
P. DEEPA Vs Valliammai
National Consumer Disputes Redressal Commission · 2005 1 CPC 640 : 2005 1 CPJ 343
Tribunals and Commissions26 May 2004Appeal allowed
TELECOM DISTRICT MANAGER, COONOOR Vs CONSUMER PROTECTION CELL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 407
Tribunals and Commissions26 May 2004Appeals allowed
MANAGING DIRECTOR, PREMIER SPRINKLER IRRIGATION LTD. Vs Sheik Abdul Khader
National Consumer Disputes Redressal Commission · 2004 3 CPR 592 : 2004 4 CPJ 52
Tribunals and Commissions26 May 2004Appeal allowed
Oriental Insurance Co. Ltd. Vs V. Natesan
National Consumer Disputes Redressal Commission · 2004 3 CPJ 566
Tribunals and Commissions26 May 2004
UCO BANKS Vs M.R.PANDIT
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 20
Tribunals and Commissions25 May 2004Appeal dismissed
MANOHARSINGH LULLA Vs SENIOR DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 469 : 2004 3 CPR 588 : 2004 4 CPJ 144
Tribunals and Commissions25 May 2004Appeal allowed
RAJULAN LYSANDER Vs R. PAPPA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 285
Tribunals and Commissions25 May 2004Appeal partly allowed
UNITED INDIA INSURANCE COMPANY Vs N.C. BANSAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 372
Tribunals and Commissions25 May 2004Appeal dismissed
Jaipal Singh Vs SACHIV, KISAN SEWA SAHAKARI SAMITI LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 401
Tribunals and Commissions25 May 2004Appeal allowed
SESHASAYEE Vs S. Sundararajan
National Consumer Disputes Redressal Commission · 2004 2 CPC 623 : 2004 3 CLT 440 : 2004 3 CPR 591 : 2004 4 CPJ 42
Tribunals and Commissions25 May 2004Appeal allowed
GOSWAMI GANESH DUTT SANATAN DHARMA (GGDSD) COLLEGE SOCIETY Vs ASEEM
National Consumer Disputes Redressal Commission · 2004 3 CLT 669 : 2004 3 CPJ 433
Tribunals and Commissions25 May 2004Appeal dismissed
U.P.C.L. Vs Krishan Lal
National Consumer Disputes Redressal Commission · 2004 3 CLT 407 : 2004 4 CPJ 91 : 2005 1 CPR 226
Tribunals and Commissions25 May 2004
S.N. KANCHHAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 3 CPJ 657 : 2005 2 CPR 144
Tribunals and Commissions24 May 2004Revision Petition allowed
MD. NASHEMUDDIN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 185
Tribunals and Commissions24 May 2004Appeal dismissed
National Insurance Co. Ltd. Vs DEV SPINNERS LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 185 : 2004 3 CPJ 250
Tribunals and Commissions24 May 2004Appeal partly allowed
Oriental Insurance Company Ltd. Vs PRADEEP SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 36
Tribunals and Commissions24 May 2004Appeal allowed
SAINIK AUTOMOBILES AND COMPANY Vs Mahesh Chand Gupta
National Consumer Disputes Redressal Commission · 2005 1 CPC 367
Tribunals and Commissions24 May 2004
HUNDI LAL JAIN COLD STORAGE AND ICE FACTORY PVT. LTD. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 49 : 2004 3 CLT 245 : 2004 3 CPR 3 : 2005 2 CPJ 17