Tribunals and Commissions28 May 2004Appeal allowed
Union of India Vs Abdul Majeeth
National Consumer Disputes Redressal Commission · 2004 3 CPR 356 : 2004 4 CPJ 122
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 38 of 67
Tribunals and Commissions28 May 2004
E.N. SREENATHAN Vs AIR INDIA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 294
Tribunals and Commissions28 May 2004Appeal allowed
G.B. THAPA Vs TAJENDRA PAL SINGH GULIANI
National Consumer Disputes Redressal Commission · 2004 2 CPC 328 : 2004 3 CLT 687 : 2004 3 CPJ 296
Tribunals and Commissions28 May 2004Appeal partly allowed
DISTRICT ENGINEER DEPARTMENT OF TELECOMMUNICATIONS Vs CONSUMER PROTECTION CELL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 328
Tribunals and Commissions28 May 2004Appeal dismissed
S. Chockalingam Vs INDIAN BANK
National Consumer Disputes Redressal Commission · 2005 3 CPJ 379
Tribunals and Commissions28 May 2004Appeal allowed
MAJ. MUKUL DEV Vs RELIANCE INDIA MOBILE
National Consumer Disputes Redressal Commission · 2004 3 CLT 642 : 2004 3 CPJ 396
Tribunals and Commissions28 May 2004
SHIVAM PRAKASHAN Vs ASIAN MACHINERY COMPANY (P) LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 484
Tribunals and Commissions28 May 2004Appeal dismissed
TELECOM DEPARTMENT Vs Mohammed Kutty
National Consumer Disputes Redressal Commission · 2005 2 CPJ 628
Tribunals and Commissions28 May 2004Appeal allowed
L.I.C. Of India Vs S. KOKILA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 504
Tribunals and Commissions28 May 2004
GENERAL WOOD INDUSTRIES PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 654
Tribunals and Commissions27 May 2004Appeal dismissed
CGA GOLF RANGE Vs O.P. LONGIA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 266
Tribunals and Commissions27 May 2004Appeal dismissed
SUB POST MASTER Vs V. SIVAPALAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 608 : 2005 1 CLT 445 : 2005 1 CPR 512
Tribunals and Commissions27 May 2004Appeal dismissed
A. KARUNAGARAN Vs REGIONAL TRANSPORT OFFICER
National Consumer Disputes Redressal Commission · 2004 3 CPJ 735
Tribunals and Commissions27 May 2004
AJANTA OFFSET AND PACKAGING LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 13 : 2004 0 NCDRC 8 : 2007 1 CPJ 208
Tribunals and Commissions27 May 2004
V.RAMACHARY Vs J.JEEVAN RAO
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 18 : 2004 2 CPC 653 : 2004 2 CPR 105 : 2004 4 CPJ 4
Tribunals and Commissions26 May 2004Appeal dismissed
APARNA ASSOCIATES Vs Periannan
National Consumer Disputes Redressal Commission · 2004 2 CPC 669 : 2004 2 CPR 108 : 2004 3 CLT 161 : 2004 4 CPJ 27
Tribunals and Commissions26 May 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs C.H.M. RAMESH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 153
Tribunals and Commissions26 May 2004Appeal dismissed
MRS. K. NAGARATHANAM Vs DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 114
Tribunals and Commissions26 May 2004Appeal dismissed
K.N. PARTHASARATHY Vs CHIEF GENERAL MANAGER, TELEPHONES
National Consumer Disputes Redressal Commission · 2004 3 CLT 509 : 2004 4 CPJ 185 : 2005 1 CPR 235
Tribunals and Commissions26 May 2004Appeal dismissed
NEW SETHI FURNITURE Vs JASWINDER KAUR
National Consumer Disputes Redressal Commission · 2004 2 CPC 208 : 2004 3 CPJ 248